Delhi High Court - Orders
Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 30 July, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 491/2025
AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER
SH PAWAN KUMAR JAIN .....Petitioner
Through: Mr. Vineet Bhatia, Chanderkant
Singh, Mr. Aamnaya Jagannath
Mishra, Mr. Bipin Punia, Mr. Keshav
Garg, Mr. Parvesh Bansal and Mr.
Rahul Bansal, Advs.
versus
COMMISSIONER OF DVAT .....Respondent
Through: Ms. Urvi Mohan, Mr. Kunwar Raj
Singh, Advs. for Mr. K.G.
Gopalakrishnan, Adv. for GNCTD.
Mr. K.G. Gopalakrishnan, Ms. Nisha
Mohandas, Mr. Girish Kumar Kaul &
Mr. Javesh Khandelwal, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 30.07.2025
1. This hearing has been done through hybrid mode.
2. List on 12th September, 2025.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
JULY 30, 2025/kp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/08/2025 at 23:15:42