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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(2)No Senior Accounts Clerks, Senior Clerks, Noter and Drafter or Computer-cum-Investigator and Accountant shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified; and
(ii)the second efficiency bar unless he has acquired adequate knowledge of the rules and procedures having a bearing on his duties, his work and conduct are found to be satisfactory and unless his integrity is certified.