Delhi High Court - Orders
Atlantech Online Services Pvt. Ltd. & ... vs Google India Pvt. Ltd. & Anr on 12 October, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 647/2021 & I.As.16563/2021, 16567/2021,
16615/2022
ATLANTECH ONLINE SERVICES
PVT. LTD. & ANR. ..... Plaintiffs
Through: Ms. Radhika Khushaldas, Advocate.
(M:9810504823)
versus
GOOGLE INDIA PVT. LTD. & ANR. ..... Defendants
Through: Mr. Neel Mason, Mr. Vihan Dang,
Ms. Aditi Umapathy and Mr. Parva
Khare, Advocates for D-2.
(M:9971586598)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.10.2022
1. Hon'ble Judge is on leave today.
2. List on 13th January, 2023.
BY ORDER (COURT MASTER) OCTOBER 12, 2022/dk Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:13.10.2022 11:16:59