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[Cites 0, Cited by 1] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(c) in The Assam Excise Act, 2000

(c)appoint officers of the excise department of such classes and of such designations, powers and duties under this Act, as the State Government may think fit;