Rajasthan High Court - Jaipur
Sushan Singh Yadav S/O Jagdish Prasad vs State Of Rajasthan on 26 July, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6571/2022
Sushan Singh Yadav S/o Jagdish Prasad,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mohit Balwada, Adv. For Respondent(s) : Mr. Prashant Sharma, PP HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 26/07/2022 Let notice should go to respondent No. 2 through both process.
Requisites be filed within ten days. Learned Public Prosecutor accepts notice on behalf of State- respondent.
'Dasti' service may also be permitted. List the matter on 2nd September, 2022.
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