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Rajasthan High Court - Jaipur

Sushan Singh Yadav S/O Jagdish Prasad vs State Of Rajasthan on 26 July, 2022

Author: Birendra Kumar

Bench: Birendra Kumar

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6571/2022

                                   Sushan Singh Yadav S/o Jagdish Prasad,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mohit Balwada, Adv. For Respondent(s) : Mr. Prashant Sharma, PP HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 26/07/2022 Let notice should go to respondent No. 2 through both process.

Requisites be filed within ten days. Learned Public Prosecutor accepts notice on behalf of State- respondent.

'Dasti' service may also be permitted. List the matter on 2nd September, 2022.

(BIRENDRA KUMAR),J ANIL SHARMA /63 (Downloaded on 29/07/2022 at 09:48:50 PM) Powered by TCPDF (www.tcpdf.org)