Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Odisha - Subsection Section 71(2) in The Orissa Registration Rules, 1988 (2)Every such requisition must be accompanied by the proper process fee.Part-XIV Wills and Authorities to adopt(Sections 40 and 41)
