Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(g) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(g)liaison with other Boards in the National Capital Territory of Delhi and other States or Union Territories to facilitate speedy inquiry and disposal of cases through due process of law;