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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(9) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(9)The treatment plan under sub-rule (8) shall include the following relevant information like (a) Details of investigation service; (b) Details of medical care advice including assessment & advice from Visiting Consultant; (c) Details of Nursing care advice; (d) Details of Rehabilitative care advice; (e) Detail of nutritional or dietary care advice or any such information as may be notified.