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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

State of Punjab - Subsection

Section 308(1)(a) in The Punjab Municipal Act, 1999

(a)a drain is constructed of such size, materials and descriptions at such level and with such fall, as may appear to the Chief Officer of the Municipality to be necessary for the effectual drainage of such premises;