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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(F) in Bihar Factories Rules, 1950

(F)Without prejudice to the generality of the provision of sub-section (3) of Section 45, every first-aid box or cupboard shall be kept under the charge of a person who is trained in first-aid treatment and has a certificate of proficiency in the said treatment granted by any of the following authorities or persons, namely:-