Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 2] [Entire Act] Union of India - Subsection Section 2(10) in The Registration Act, 1908 (10)representative includes the guardian of a minor and the committee or other legal curator of a lunatic or idiot.[* * *] [Clause (11) defining [States" , inserted by A.O.1950 was repealed by Act 3 of 1951, Section 3 and Sch. (w.e.f. 1.4.1951).]
