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State of Haryana - Section

Section 1 in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

1. Short title and commencement.

(1)This Act may be called the Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963.
(1A)[ It extends to the States of Punjab and Haryana, as constituted under Punjab Reorganisation Act, 1966 (31 of 1966).] [Sub-section (1A) inserted by Government of India, S.O. No. 3711, dated 10th November, 1970.].
(2)It shall come into force on such date as the State Government may by notification appoint.