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[Cites 0, Cited by 6] [Section 83(1)] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(1)(b) in Kerala Cooperative Societies Act, 1969

(b)an order of the Registrar made under sub-sections (4) and (6) of section 12 refusing to register an amendment of the bye-laws of a society; or