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State of Chattisgarh - Section

Section 44 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

44. Inspection of College and Polytechnic.

(1)Every college or polytechnic shall furnish such reports, returns and other information as the Executive Council, after obtaining the opinion of the Academic Council, may require to enable it to judge the efficiency of the institution.
(2)The Executive Council shall cause such institution to be inspected from time to time by one or more persons authorised by the Executive Council in this behalf.
(3)The Executive Council may call upon any such college or institution so inspected to take within a specified period, such action as may appear to it to be necessary.