Section 10(1)(i) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(i) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

(i)In case where the registration had been made prior to the date of commencement of the Registration of Births and Deaths (Amendment) Rules, 1984 from such date, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 10(1)(i) in Andhra Pradesh Registration of Births and Deaths Rules, 1999