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State of Assam - Section

Section 14 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

14. Superintendent to watch supplies to inmates.

- The Superintendent shall satisfy himself by frequent inspections of the dietary articles, account books and of the food purchases and by inquiry into that the bazaar rates are reasonable, and that the inmates obtain their full rations.