Bombay High Court
Star India Pvt. Ltd vs A.K. And I. Advertising Pvt. Ltd. And 6 ... on 14 March, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-7
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 443 OF 2020
In
SUITS 127 OF 2011
Star India Pvt. Ltd. ....PETITIONER
V/S
A.k. And I. Advertising Pvt. Ltd. And 6 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1070 OF 2020 In SUITS 127 OF 2011 Star India Pvt. Ltd. ....PETITIONER V/S A.k. And I. Advertising Pvt. Ltd. And 6 Ors. ....RESPONDENT Anil D’souza a/w Valentine Mascarenhas & E. Tuscano for applicant in IA/1070/2020/Org. Defendant no. 4 Anisha Nair i/b Vis Legis Law Practice for applicant in IA/443/2020/org. Defendant no. 1 to 3 Nikita Lad i/b Kadam & Co for Plaintiff CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 14th March, 2023 Page 1/2 ::: Uploaded on - 14/03/2023 ::: Downloaded on - 15/03/2023 21:26:12 ::: P.C. :
S. O. to 16/03/2023 .
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