Himachal Pradesh High Court
Sh. Chetan Chauhan vs . State Of H.P. on 4 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Sh. Chetan Chauhan vs. State of H.P. Cr.MP(M) No.2542 of 2023 04.10.2023 Present: Mr. Mohd. Aamir, Advocate, for the petitioner.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondent/ State.
rt Notice. Mr. B.C. Verma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondent/State. He prays for and is granted time to file status report, on the next date of hearing.
List on 09.10.2023.
(Sandeep Sharma) Judge 4th October, 2023 (reena) ::: Downloaded on - 05/10/2023 20:38:45 :::CIS