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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(b) in National Housing Bank (Officers') Service Regulations, 1997

(b)to join a new post return form leave.
(ii)During the joining time an officer shall be eligible to draw the emoluments as applicable to the place of transfer.
(iii)In calculating the joining time admissible to an officer, the day on which he is relieved from his old post shall be excluded, but public holidays following the day of his relief shall not be included in computing the joining time.
(iv)No joining time shall be admissible to an officer when the transfer does not involve a posting to a different place.
(v)No joining time shall be admissible to an officer when his posting is of a temporary mature, irrespective of the fact that the posting is to a place or station other than the one at which he is permanently posted.