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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(b) in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

(b)listing functions, [***] [Omitted 'and' by Notification No. SEBI/LAD-NRO/GN/2018/04, dated 2.4.2018 (w.e.f. 20.6.2012).]