Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 35A] [Constitution] Constitution Subarticle Article 35A(a) in Constitution of India (a)defining the classes of persons who are, or shall be, permanent residents of the State of Jammu and Kashmir; or
