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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(g) in Gujarat Aerial Ropeways Act, 1955

(g)[ a description of basic engineering design and risk analysis of ropeway, schemes for safety requirements and emergency plan for rescue operations; [Clauses (g), (h) , (i) added by the Bombay Aerial Ropeways (Gujarat Amendment) Act, 2004 (Gujarat 20 of 2004), dated 18th June 2004 (w.e.f. 01-08-2004).]