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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Goa - Subsection

Section 9A(2) in The Goa Animal Preservation Act, 1995

(2)If any arrest is made by the competent authority and/or by the authorized person or Police Officer under this section then it shall without any unnecessary delay and subject to the provisions of this Act send the arrested person to the Officer-in-Charge of the nearest Police Station.