State Consumer Disputes Redressal Commission
Branch Manager,National Insurance ... vs Paramjit Kaur. on 28 November, 2022
Cause Title/Judgement-Entry IN THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION ODISHA, CUTTACK First Appeal No. A/62/2012 ( Date of Filing : 03 Feb 2012 ) (Arisen out of Order Dated in Case No. of District ) 1. Branch Manager,National Insurance Co.Ltd. Kalimandir Road,P.S/Dist-Jharsuguda-768202 ...........Appellant(s) Versus 1. Paramjit Kaur. At/PO-Kalimandir Road,P.S/Diat-Jharsuguda, ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE Dr. D.P. Choudhury PRESIDENT HON'BLE MR. Pramode Kumar Prusty. MEMBER HON'BLE MS. Sudihralaxmi Pattnaik MEMBER PRESENT: R.K.Pattnaik, Advocate for the Respondent 0 Dated : 28 Nov 2022 Final Order / Judgement None appears for the appellant.
Learned counsel for the respondent is present.
It is presumed that the appellant is not interested to prosecute the appeal.
therefore,the appeal stands dismissed for non-prosecution [HON'BLE MR. JUSTICE Dr. D.P. Choudhury] PRESIDENT [HON'BLE MR. Pramode Kumar Prusty.] MEMBER [HON'BLE MS. Sudihralaxmi Pattnaik] MEMBER