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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir Kahcharai Act, 1994

14. Prohibition for' grazers.

- living outside the State:-
(i)No owner or grazier living outside the State shall import goats for browsing into the State.
(ii)Where any goats are brought into the State for browsing they shall be liable to be seized and forfeited' to the Government.