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[Cites 3, Cited by 24]

Patna High Court - Orders

Pallavi Kumari @ Pallavi Pandey, vs The State Of Bihar on 29 November, 2022

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.22186 of 2019
     ======================================================
     Pallavi Kumari @ Pallavi Pandey, Daughter of Late Tarkeshwar Nath Ojha,
     resident of Village- Manihari, P.O. and P.S. Manihari, District- Katihar.
                                                                   ... ... Petitioner/s
                                          Versus
1.    The State of Bihar through the Principal Secretary, Education Department,
      Government of Bihar, Patna.
2.   The Director, Primary Education, Education Department, Government of
     Bihar, Patna, Bihar.
3.   The District Magistrate, Katihar.
4.   The District Education Officer, Katihar.
5.   The District Programme Officer (Establishment), Katihar.
6.   The Block Development Officer, Katihar, District- Katihar.
7.   The Block Education Officer, Katihar, District- Katihar.
8.    The Headmaster -cum the Drawing and Disbursing Officer, Government
      Upgraded Middle School, Khaira, District- Katihar.
                                                         ... ... Respondent/s
     ======================================================
                                            with
                    Civil Writ Jurisdiction Case No. 22267 of 2019
     ======================================================
     Chandeshwar Mahto, Son of Late Mahath Mahto, resident of Village and P.O.
     Bahera Jahidpur, P.S.- Nanpur, District- Sitamarhi.
                                                               ... ... Petitioner/s
                                         Versus
1.    The State of Bihar. Bihar.
2.   The Commissioner- Cum-Secretary, Human Resources Department,
     Government of Bihar, Patna.
3.   The Director, Secretary Education, Government of Bihar, Patna.
4.   The Regional Deputy Director of Education, Muza.
5.   The District Magistrate cum Collector, Sitamarhi.
6.   The District Education Officer, District- Sitamarhi.
7.   The Head Master, Project School Panci Srinarain Thakur Samarak Balika
     Veheha Vidyalaya Bahea, Jahidpur, Block Nanapur, District- Sitamarhi.
8.   Manjula Kumari, daughter of Shri Tej Narayan Lal, resident of Village
     Shrekhandi Bhitta, P.S. Sursand, District- Sitamarhi, at present holding the
     post as a peon in this School.
9.    Veena Kumari, of Jugeshwar Mandal, resident of Village Bahera P.S.-
      Pupari, District- Sitamarhi.
                                                        ... ... Respondent/s
     ======================================================
                                            with
                    Civil Writ Jurisdiction Case No. 5113 of 2020
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           2/45




       ======================================================
  1.    Ravindra Kumar Tiwari Son of Ram Ayodhya Tiwari, Resident of Village-
        Kishanpura, P.S.-Birwa Harpur, District-Sitamarhi.
  2.    Murari Sharan Dubey, Son of Dina Nath Dubey, Resident of Village-
        Dhankutwa Semraghat, P.O.-Sariswa Bazar, P.S.-Shikarpur, District-West
        Champaran (Bettiah).
  3.    Umesh Kumar Pandey, Son of Ramdat Pandey, Resident of Ward No. 10,
        Dhokraha, P.O.-Dhokraha, P.S.-Mathia Brit, District-West Champaran
        (Bettiah).
  4.    Kumari Madhuri, D/o Sri Krishnakant Dubey, Resident of Dhokraha, P.O.-
        Dhokraha, P.S.-Mathia Brit, District-West Champaran (Bettiah).
  5.    Malti Kumari, W/o Nagendra Mishra, Ward No. 09, resident of Village and
        P.O.-Bakharia, P.S.-Majhaulia, District-West Champaran.
                                                                  ... ... Petitioner/s
                                           Versus
  1.    The State of Bihar through the Director, Primary Education, Government of
        Bihar, New Secretariat, Patna.
  2.    The Director, Primary Education, Government of Bihar, New Secretariat,
        Patna.
  3.    The District Education Officer, West Champaran at Bettiah.
  4.    The District Programme Officer (Establishment), West Champaran at
        Bettiah.
  5.    Block Education Officer,           Majhaulia,     P.S.-Majhaulia,   District-West
        Champaran (Bettiah).
                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 5248 of 2020
       ======================================================
       Anjani Kumar Singh Son of Shiv Narayan Singh Resident of Village and
       P.O.- Umedpur, P.S. Brahmpur, District- Buxar.
                                                                ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Govt. of Bihar, Patna.
  2.    The Director, Primary Education, Government of Bihar, Patna.
  3.    The District Magistrate, Buxar.
  4.    The District Education Officer, Buxar.
  5.    The District Programme Officer (Establishment), Buxar.
  6.    The Block Education Officer, Brahmpur District- Buxar.
  7.    The Panchayat Secretary, Gram Panchayat, Yogiya, Block Brahmpur,
        District Buxar.
  8.    The Headmaster, Primary School, Ojhawalia, Block Brahmpur, District
        Buxar.
                                                         ... ... Respondent/s
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           3/45




       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 5367 of 2020
       ======================================================
       Mukesh Kumar Son of Birendra Prasad Yadav Resident of Anandpuri, Ward
       No.4, P.S.- Madhepura, District- Madhepura.
                                                                ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Govt. of Bihar, Patna.
  2.    The Director, Primary Education, Govt. of Bihar, Patna.
  3.    The District Magistrate-cum-Collector, Madhepura.
  4.    The District Education Officer, Madhepura.
  5.    The District Programme Officer (Establishment), Madhepura.
  6.    The Block Education Officer, Madhepura, District- Madhepura.
  7.    The Headmaster, Newly Sanctioned Primary School, Teliyari, Ward No.08,
        Madhepura.
                                                            ... ... Respondent/s
       ======================================================
                                               with
                       Civil Writ Jurisdiction Case No. 5374 of 2020
       ======================================================
       Santosh Kumar Upadhyay Son of Surendra Upadhyay @ Surendra Kumar
       Upadhyay, Resident of Village- Mundipur, P.S. Bhagwanpur Hat, District-
       Siwan, Presently Posted as Panchayat Teacher, Nav Shrijit Primary School,
       Jaithar, Taar Par, P.S. Taraiya, District- Saran.
                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar through the Principal Secretary, Human Resources
        Development Department, Govt. of Bihar, Patna.
  2.    The Director, Primary Education, Government of Bihar, Patna.
  3.    The District Magistrate, Saran at Chapra.
  4.    The Deputy Director, Primary Education, Government of Bihar, Patna.
  5.    The District Education Officer, Saran at Chapra.
  6.    The District Programme Officer, Establishment, Saran at Chapra.
  7.    The Sub-Divisional Officer, Marhowrah, Saran at Chapra.
  8.    The Block Development Officer, Isuapur, Saran at Chapra.
  9.    The Block Education officer, Isuapur, Saran at Chapra.
  10. The Panchayat Secretary, Gram Panchayat Raj-Jaithar, Block- Isuapur, Saran
      at Chapra.
  11. The Headmaster, Nav Shrijit Primary School, Jaithar, Taar Par, Isuapur
       Block, Saran at Chapra.
                                                          ... ... Respondent/s
      ======================================================
                                               with
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           4/45




                    Civil Writ Jurisdiction Case No. 5994 of 2020
       ======================================================
  1.    Swati Kumari W/o Laltus Kumar, Panchayat Teacher, Primary School
        Gosaimath, R/o Village and Post and Police Station Nursarai, District-
        Nalanda.
  2.    Sarita Kumari, W/o Vinod Kumar, D/o Ramsaris Prasad, Panchayat Teacher,
        Primary School Salehapur, R/o Village Kukariya, Post Ramghat, Police
        Station-Chandi, District-Nalanda.
  3.    Amichandra Prasad, s/o Late Chhotu Prasad, Panchayat Teacher, Primary
        School, Giridharchak, R/o Village-Belghana, Post Nursarai, Police Station-
        Chandi, District-Nalanda.
  4.    Shashi Prabha Kumari, S/o Sunil Kumar, Panchayat Teacher, Primary
        School, Ganga Bigha. R/o Village Manichak, Post and Police Station-
        Deepnagar, District-Nalanda.
  5.    Babita Kumari, W/o Dharmendra Paswan, Panchayat Teacher, Primary
        School, Harpur. R/o Village Kaithir, Post Matkar, Police Station-Chandi,
        District-Nalanda.
  6.    Ranju Kumari, W/o Rampravesh Prasad, Panchayat Teacher, Primary School
        Sikariya, R/o Village Bari Kewai, Post and Police Station-Daniyawan,
        District-Patna.
  7.    Sudhir Paswan, S/o Sri Chandrika Paswan, Panchayat Teacher Primary
        School Katihar. R/o Village Nesra, Post Ganpura, Police Station-Chandi,
        District-Nalanda.
  8.    Sujanti Kumari, W/o Shrawan Kumar, D/o Sri Sita Ram Prasad, Panchayat
        Teacher Primary School Manshapur. R/o Village Sumka, Post Amraura,
        Police Station-Chandi, District-Nalanda.
  9.    Rajesh Kumar, S/o Kishori Prasad, Panchayat Teacher Primary School,
        Mosimpur. R/o Village Gopi Bigha, Post Tulsigarh, Police Station-Chandi,
        District-Nalanda.
  10. Sachidanand Kumar, S/o Bechu Ram, Panchayat Teacher Primary School,
      Dhakaniya. R/o Village Bedhna, Post Narsanda, Police Station-Harnaut,
      District-Nalanda.
  11. Amit Kumar Sinha, S/o Ramchandra Prasad, Panchayat Teacher Primary
      School, Dhakaniya. R/o Village and Post-Charuipar, Police Station-Nursarai,
      District-Nalanda.
  12. Munna Paswan, S/o Sri Krishna Paswan, Panchayat Teacher Primary School
      Rupaspur. R/o Village Dariyapur, Post Pasdiha, Police Station-Chandi,
      District-Nalanda.
  13. Manohar Paswan, S/o Sri Bhonu Paswan, Panchayat Teacher, Primary
      School Laxmibigha. R/o Village Salehpur, Post Nali, Police Station-Chandi,
      District-Nalanda.
  14. Kumar Akansha, W/o Randhir Kapur Nirala, D/o Sri Awadhesh Kumar
      Singh, Panchayat Teacher, Primary School, Bhagwanpur. R/o Village
      Jalalpur, Post Gunjarchak, Police Station-Chandi, District-Nalanda.
  15. Dipak Kumar, S/o Arjun Prasad, Panchayat Teacher, Primary School
      Rasalpur. R/o Village Bedhna, Post Narsanda, Police Station-Harnaut,
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           5/45




        District-Nalanda.
  16. Chinta Kumari, W/o Sujit Kumar, D/o Sri Kishori Mahto, Panchayat
      Teacher, Primary School, Mahkar Bigha. R/o Village and Post Telmar,
      Police Station-Harnaut, District-Nalanda.
  17. Mithilesh Kumar, S/o Ramprit Prasad, Panchayat Teacher, Primary School
      Porajeet. R/o Village and Post Sirnawan, Police Station-Bena, District-
      Nalanda.
  18. Arvind Kumar, S/o Nandu Singh Yadav, Panchayat Teacher, Primary School
      Porajeet. R/o Village Porajeet, Post Sirnawan, Police Station-Bena, District-
      Nalanda.
  19. Shrawan Kumar, S/o Bodhnarayan Prasad, Panchayat Teacher Primary
      School, Sirnawan. R/o Village and Post-Amraura, Police Station-Chandi,
      District-Nalanda.
  20. Sintu Kumar, S/o Kishori Prasad, Panchayat Teacher, Primary School,
      Sirnawan. R/o Village and Post-Pillich, Police Station-Parwalpur, District-
      Nalanda.
  21. Indrajeet Kumar, S/o Etwari Prasad, Panchayat Teacher, Primary School,
      Sirnawan. R/o Village Kaindy, Post Kaindy Maiyar, Police Station-Nursarai,
      District Nalanda.
  22. Kumari Ranju, W/o Shrawan Kumar, D/o Sri Lalji Prasad, Panchayat
      Teacher, Primary School Dariyapur Chandi. R/o Village Daya Bigha, Post
      Maizra Mchhar, Police Station-Vain, District-Nalanda.
  23. Pratima Kumari, W/o Dhananjay Kumar Chakravarti, D/o Shyamnandan
      Singh, Panchayat Teacher, Primary School Brahamasthan, R/o Village
      Kalyanpur Bali, Post Jagatpur, Police Station-Chandi, District-Nalanda.
  24. Sunita Kumari, W/o Ranjit Kumar Satyarthi, Panchayat Teacher, Primary
      School, Mahkar Bigha. R/o Village Redi, Post Chamar Bigha, Police
      Station-Hilsa, District-Nalanda.
  25. Ranju Kumari, W/o Pramod Kumar, D/o Ramdev Prasad, R/o Village and
      Post and Police Station-Shahjahanpur, District-Patna.

                                                                   ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Director, Primary Education Govt. of Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer, Nalanda.
  3.    The District Programme Officer (Establishment), Nalanda.
  4.    The Block Development Officer Chandi, Nalanda.
  5.    The Block Education Officer Chandi, Nalanda.
  6.    The Secretary, Employment Committee, Gram Panchayat Raj Tulsigarh,
        Chandi, Nalanda.
  7.    The Secretary, Employment Committee, Gram Panchayat Raj Sartha,
        Chandi, Nalanda.
  8.    The Secretary, Employment Committee, Gram Panchayat Raj Sirnwawan,
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           6/45




        Chandi, Nalanda.
  9.    The Secretary, Employment Committee, Gram Panchayat Raj Mahkar,
        Chandi, Nalanda.
  10. The Secretary, Employment Committee, Gram Panchayat Raj Gangaura,
      Chandi, Nalanda.
  11. The Secretary, Employment Committee, Gram Panchayat Raj Rukhai,
      Chandi, Nalanda.
  12. The Secretary, Employment Committee, Gram Panchayat Raj Bhagwanpur,
      Chandi, Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 6982 of 2020
       ======================================================
       Priyanka Kumari Wife of Amit Kumar Singh, present resident of Village and
       Post- Ratan Parauli, P.S. Bhagwanpur Hat, District- Siwan.

                                                                 ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Education Department,
        Vikash Bhawan, Bailey Road, Patna.
  2.    The Director, Primary Education, Education Department, Vikash Bhawan,
        Bailey Road, Patna.
  3.    The District Magistrate, Siwan.
  4.    The District Education Officer, Siwan.
  5.    The District Programme Officer (Establishment), Siwan.
  6.    The Block Development officer, Bhagwanpur Hat, District - Siwan.
  7.    The Block Education Officer, Block- Bhagwanpur Hat, District - Siwan.
  8.    The Pachayat Sachav, Sarai Parauli, P.S.- Bhagwanpur Hat, District- Siwan.
  9.    The Headmaster, New Primary School, Sarai Parauli Mushar Toli, Block-
        Bhagwanpur Hat, District- Siwan.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 3938 of 2021
       ======================================================
  1.    Sanjay Singh Son of Sri Ramayan Singh Resident of Village and P.o.-
        Ghordiha, P.s.- Kargahar, District- Rohtas Presently working as Panchayat
        Teacher in Primary School, Kudiyari, P.s. and Block- Kargahar, District-
        Rohtas
  2.    Madhuri Kumari Wife of Sri Rajendra Paswan Resident of Village-
        Baishpura, P.o. and P.s.- Kargahar, District- Rohtas Presently working as
        Panchayat Teacher in Primary School, Baispura, P.s. and Block- Kargahar,
        District- Rohtas
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           7/45




  3.    Deoraj Singh Son of Sri Bahadur Singh Resident of Village- Basdiha, P.o.-
        Ghordiha, P.s.- Kargahar, District- Rohtas Presently working as Panchayat
        Teacher in N.P.S. Hurrarhan, P.s. and Block- Kochas, District- Rohtas

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna
  2.    The District Education Officer, Rohtas
  3.    The District Programme Officer (Establishment) Rohtas
  4.    The Block Education Officer Kargahar, P.o. and P.s.- Kargahar, District-
        Rohtas
  5.    The Block Education Officer, Kochas, P.o. and P.s.- Kargahar, District-
        Rohtas
  6.    The Headmaster Primary School Kudiyari, P.s. and Block- Kargahar,
        District- Rohtas
  7.    The Headmaster Primary School, Baispura, P.s. and Block- Kargahar,
        District- Rohtas
  8.    The Headmaster N.P.S. Hurrarhan, P.s. and Block- Kochas, District- Rohtas

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 4368 of 2021
       ======================================================
  1.    CHANCHALA SINHA W/o Ranjit Kumar R/o Vill.- Mosimpur, P.o.-
        Narsanda, P.s.- Chandi, Distt.- Nalanda
  2.    Mamta Kumari D/o Bijendra Singh R/o Vill. and P.o.- Varuna, P.s.- Fathua,
        Distt.- Patna
  3.    Manju Kumari D/o Late Parmanand Pandey W/o Late Vibhuti Nath Pandey,
        R/o Tini Lodipur, P.o.- Tina Lodipur, P.s.- Chandi, Distt.- Nalanda

                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar
  2.    The Principal Secretary, Education Department, Govt. of Bihar, Patna
  3.    The Director, Primary Education , Bihar, Patna
  4.    The Distict Magistrate, Nalanda at Biharsharif
  5.    The District Education Officer, Nalanda at Biharsharif
  6.    The District Programme Officer (Establishment) Nalanda at Biharsharif
  7.    The Block Education Officer, Chandi, Nalanda
  8.    The Panchayat Secretary, Gram Panchayat Raj Mahaka, Block- Chandi,
        District- Nalanda
  9.    The Head Master, Primary School Mahakar Bigha, Gram Panchayat Raj
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           8/45




        Mahakar, Block- Chandi, District- Nalanda
  10. The Head Master, Primary School Gauri, Gram Panchayat Raj Mahakar,
      Block- Chandi, District- Nalanda
  11. The Head Master Primary School Sinduara, Gram Panchayat Raj Mahakar,
      Block- Chandi, District- Nalanda

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 4576 of 2021
       ======================================================
       MAHIMA KUMARI daughter of Shri Anil Kumar Thakur, wife of Shri
       Satyam Kumar, Resident of village- East Guthani, Police Station- Guthani,
       District- Siwan. At present posted and working as Prakhand Teacher in Govt.
       Upgraded Middle School Sivdah, Anchal- Maharajganj, District- Siwan

                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar
  2.    The Additional Chief Secretary-cum-Principal         Secretary,   Education
        Department, Government of Bihar
  3.    The Director, Primary Education, Education Department, Government of
        Bihar
  4.    The District Magistrate, Siwan
  5.    The District Education Officer, Siwan
  6.    The District Programme Officer (Establishment) Education, Siwan
  7.    The Block Development Officer, Block- Maharajganj, District- Siwan
  8.    The Block Education Officer, Block- Maharajganj, District- Siwan,

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 4994 of 2021
       ======================================================
  1.    Sanjay Kumar, Son of Sri Parmanand Prasad, Resident of Sanjay Gandhi
        Nagar, Road No. 3, P.S.-Hanuman Nagar, Town and District-Patna, presently
        working as Panchayat Teacher at Primary School, Padari, Anchal-Chandi,
        District-Nalanda.
  2.    Nilam Kumari, Wife of Sri Ashish Kumar, Resident of Village-Gaurav
        Nagar, P.O.-Gaurav Nagar, P.S.-Parbalpur, District-Nalanda, presently
        working as Block Teacher at Rajkiya Buniyadi Vidyalaya, Badi Chhariyari,
        Anchal-Tharthari, District-Nalanda.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
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  2.    The District Education Officer, Nalanda at Biharsharif.
  3.    The District Programme Officer (Establishment), Nalanda at Biharsharif.
  4.    The Block Development Officer, Tharthari, P.O. and P.S.-Tharthari, District-
        Nalanda.
  5.    The Block Education Officer, Tharthari, P.O. and P.S.-Tharthari, District-
        Nalanda.
  6.    The Block Education Officer, Chandi, P.O. and P.S.-Chandi, District-
        Nalanda.
  7.    The Headmaster, Primary School, Padari, Anchal-Chandi, District-Nalanda.
  8.    The Headmaster, Rajkiya Buniyadi Vidyalaya, Badi Chhariyari, Anchal-
        Tharthari, District-Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 5772 of 2021
       ======================================================
  1.    Jai Mala Singh D/o Bikhari Singh, W/o Sntosh Kumar @ Santosh Kumar
        Singh, R/o Vill.- Saya, P.O. Jaipur, P.S. Maali, District - Aurangabad.
  2.    Anita Kumari, D/o Late Jagdish Singh, W/o Ramanuj Kumar, R/o - At and
        P.O. - Tarari, P.S. Daudnagar, District - Aurangabad.
  3.    Geeta Kumari, D/o Bhagwan Singh, W/o Amresh Kumar, R/o At and P.O. -
        Bhakharua More, Near Sanik Colony, P.S. Daudnagar, District -
        Aurangabad.
  4.    Sanju Kumari, D/o Rajeshwar Sharma, W/o - Ajay Kumar, R/o Vill.-
        Amauna, P.S. - Daudnagar, District - Aurangabad.
  5.    Kumari Chandrabala, D/o Awadh Kumar Singh, W/o Rakesh Kumar Singh,
        R/o Mohalla - Sainik Colony, Near Kerosin Tel Tanki, Gaya Road, P.O.-
        Daudnagar, P.S. Daudnagar, District - Aurangabad.
  6.    Aashutosh Kumar, D/o Akhileshwar Kumar @ Akhileshwar Singh, R/o
        Mohalla - Patel Nagar, P.O. - Daudnagar, P.S. Daudnagar, District -
        Aurangabad.
  7.    Archna Kumari, D/o Ram Vinay Singh, W/o Manish Kumar, R/o Vill.-
        Gordiha, P.O. - Sansa, P.S. - Daudnagar, District - Aurangabad.
  8.    Geeta Kumari, D/o Madheshwar Singh, W/o Dr. Ashok Kumar, R/o At and
        P.O. - Babu Amauna, P.S. - Daudnagar, District - Aurangabad.
  9.    Sanjay Kumar Sudhakar, D/o Ram Naresh Singh, R/o At and P.O. - Babu
        Amauna, P.S. - Daudnagar, District - Aurangabad.
  10. Mamta Kumari, D/o Brijnandan Singh, W/o Sunil Kumar, R/o At and P.O. -
      Samsher Nagar, P.S. - Daudnagar, District - Aurangabad.
  11. Hemant Kumar, D/o Dayanand Sharma, R/o Vill- Maulabagh Road, New
      Area, Ward No. 22, P.O. - Daudnagar, P.S. - Daudnagar, District -
      Aurangabad.
  12. Sharifuzzama Khan, D/o Pakhruzzama Khan, R/o At, P.O. and P.S. - Kaler,
      District - Arwal.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          10/45




  13. Anita Kumari, D/o Rambarat Singh, W/o Satish Singh, R/o Vill. -
      Bhaobigha, P.O. - Kanap, P.S. - Daudnagar, District - Aurangabad.
  14. Abha Kumari, D/o Manulal Gupta, W/o Upendra Kumar, R/o At and P.O.
      Bhakharua, P.O. - Daudnagar, P.S. - Daudnagar, District - Aurangabad.
  15. Sushma Kumari, D/o Ramashish Singh, W/o Anil Kumar, R/o At and P.O. -
      Tarari, P.S. - Daudnagar, District - Aurangabad.
  16. Ravi Ranjan Kumar, S/o Late Mahesh Kumar Singh, R/o Maa Tileshwar
      Sadan, Chitaur Nagar, New Area, Ward No. 12, P.S. Aurangabad Town,
      District - Aurangabad.

                                                                  ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Education Department
        Govt. of Bihar, Patna.
  2.    The Director, Primary Education Department Govt. of Bihar, Patna.
  3.    The District Education Officer, Aurangabad.
  4.    The District Programme Officer, (Estt.), Aurangabad.
  5.    The Pramukh-cum-Chairman, Block Teacher Employment Committee,
        Block - Daudnagar, District - Aurangabad.
  6.    The Block Development Officer-cum-Member Secretary, Block Teacher
        Employment Committee, Block - Daudnagar, District - Aurangabad.
  7.    The Block Education Officer, Block - Daudnagar, District - Aurangabad.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 10946 of 2021
       ======================================================
  1.    Kumud Kumari Wife of Sri Dilip Kumar Resident of Shiv Nagar, Ford
        Hospital, Road No. 1, Khemnichak, New Bypass Road, P.S.- Jaganpura,
        Town and District- Patna, Presently working as Panchayat Teacher in Govt.
        Primary School, Karnpura, Block- Hajipur, Vaishali, District- Vaishali.
  2.    Sangeeta Kumari Wife of Sri Bir Bali Chaudhary Resident of Village-
        Nawada Kal, P.O.- Sadullahpur, P.S.- Ganga Bridge, District- Vaishali at
        Hajipur, Presently working as Block Teacher in Upgraded Middle School,
        Nawada Kala, Block- Hajipur, Vaishali, District- Vaishali.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer, Vaishali at Hajipur.
  3.    The District Programme Officer (Establishment) Vaishali at Hajipur.
  4.    The Block Development Officer, Hajipur, P.O. and P.S.- Hajipur, District-
        Vaishali at Hajipur.
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  5.    The Block Education Officer, Hajipur, P.O. and P.S.- Hajipur, District-
        Vaishali at Hajipur.
  6.    The Headmaster, Govt. Primary School, Karnpura, Block- Hajipur, Vaishali,
        District- Vaishali.
  7.    The Headmaster, Upgraded Middle School, Nawada Kala, Block- Hajipur,
        Vaishali, District- Vaishali.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 11326 of 2021
       ======================================================
       Shiv Ranjan Kumar Singh, Son of Sri Nand Lal Singh, Resident of Ward No.
       13, P.S.-Mohania, District-Kaimur, Bihar-821109.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
  2.    The Principal Secretary, Education Department, Government of Bihar,
        Patna.
  3.    The Director, Secondary Education, Government of Bihar, Patna.
  4.    The Regional Deputy Director, Patna Division, Patna.
  5.    The District Education Officer, Patna.
  6.    Dayanand High School, Patna through its Principal, Mithapur, Patna.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 11731 of 2021
       ======================================================
  1.    Shanti Kumari Daughter of Pawan Kumar Jha, Resident of Village-
        Ramchandrapur, Andhail, Ward No. 14, Block-Ujiyarpur, District-
        Samastipur.
  2.    Poonam Kumari, Wife of Sita Ram Jha, Resident of Village-Ramchandrapur,
        Andhail Chapra, Ward No. 14, Block-Ujiyarpur, District-Samastipur.
  3.    Shrawan Kumar Jha, Son of Shiv Shekhar Jha, Resident of Village-
        Ramchandrapur, Andhail, Ward No. 14, Block-Ujiyarpur, District-
        Samastipur.

                                                                    ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through The Principal Secretary, Education Department,
        Govt. of Bihar, Patna.
  2.    The Director, Primary Education, Education Department, Govt. of Bihar,
        Patna.
  3.    The District Magistrate, Samastipur.
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  4.    The District Education Officer, Samastipur.
  5.    The District Programme Officer (Establishment), Samastipur.
  6.    The Block Education Officer, Ujiyarpur, District-Samastipur.
  7.    The Panchayat Teachers Employment Unit, Gram Panchayat Raj
        Ramchandrapur Andhail, Block-Ujiyarpur, District-Samastipur.
  8.    The Panchayat Teachers Employment Unit, Gram Panchayat Raj Nikaspur,
        Block-Ujiyarpur, District-Samastipur.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 11780 of 2021
       ======================================================
  1.    Shambhu Prasad Singh Son of Late Triveni Prasad Singh Resident of
        village- Raipatti, P.s.- Siwaipatti, District- Muzaffarpur, At present posted
        and working as an Assistant Teacher, Govt. Upgraded Middle School
        Ajagarwa Hindi, Anchal- Banjaria, District- East Champaran
  2.    Raj Mangal Rai Son of Late Sonafi Rai Resident of village- Rampur
        Pokhari, Police Station- Tariyani, District- Sheohar, At present posted and
        working as an Assistant Teacher in Govt. Upgraded Middle School Amwa,
        Anchal- Banjaria, District- East Champaran
  3.    Rambabu Tiwary Son of Late Yogeshwar Tiwary Resident of village-
        Bathnaha, Police Station- Baruraj, District- Muzaffarpur, At present posted
        and working as an Assistant Teacher in Govt. Middle School Sugawn,
        Anchal- Sugauli, District- East Champaran at Motihari
  4.    Shyam Kumar Singh Son of Late Bhagyanarayan Singh Resident of village-
        Tengraha, Police Station- Minapur, District- Muzaffarpur, At present posted
        and working as an Assistant Teacher in Govt. Middle School Bagahi,
        Anchal- Sugauli, District- East Champaran at Motihari
  5.    Jitendra Kumar Yadav Son of Late Deenanath Prasad Yadav Resident of
        village- Yadopur Bakhari, Police Station- Dhaka, District- East Champaran,
        At present posted and working as an Assistant Teacher in Govt. Primary
        School Yadopur Bakhari, Anchal- Dhaka, District- East Champaran at
        Motihari
  6.    Jaiprakash Singh Son of Late Ram Krishna Singh Resident of village-
        Bangaon, Police Station- Bangaon, District- Sitamarhi, At present posted
        and working as an Assistant Teacher in Govt. Middle School Purnahiya,
        Anchal- Ghorasahan, District- East Champaran at Motihari
  7.    Raj Kishore Prasad Son of Late Jugut Lal Prasad Resident of village-
        Narhan Tola, Police Station- Rajepur, District- East Champaran, At present
        posted and working as an Assistant Teacher in Govt. Upgraded Middle
        School Bishambharpur (West), Anchal- Mahesi, District- East Champaran at
        Motihari
  8.    Manoj Kumar Singh Son of Late Rameshwar Prasad Singh Resident of
        village- Narwara, Police Station- Tariyani, District- Sheohar, At present
        posted and working as an Assistant Teacher in Govt. Middle School
        Kamalua, Anchal- Areraj, District- East Champaran at Motihari
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  9.    Ashok Kumar Singh Son of Late Sukhdeo Narayan Singh Resident of
        village- Brahmaul, Police Station- Nanpur, District- Sitamarhi, At present
        posted and working as an Assistant Teacher in Govt. Upgraded Middle
        School Bairiya (Hindi), Anchal- Kesariya, District- East Champaran at
        Motihari
  10. Sunil KUmar Son of Late Vishnu Deo Mishra Resident of village-
      Hanswara, Police Station- Aurai, District- Muzaffarpur, At present posted
      and working as an Assistant Teacher in Govt. Upgraded Middle School
      Mohanpur, Anchal- Bochahan, District- Muzaffarpur
  11. Amrednra Kumar Jha Son of Late Vidyanand Jha Resident of village-
      Khadka, Police Station- Nanpur, District- Sitamarhi, At present posted and
      working as an Assistant Teacher in Govt. Middle School Bhittha, Anchal-
      Pupri, District- Sitamarhi
  12. Purushottam Kumar Singh Son of Lae Jagdish Narayan Singh Resident of
      village- Narwara, Police Station- Tariyani, District- Sheohar, At present
      posted and working as an Assistant Teacher in Govt. Upgraded Middle
      School Bhalua, Anchal- Turkauliya, District- East Champaran at Motihari
  13. Ranvijay singh Son of Raghuvir Narayan Singh Resident of village-
      Madhepur, Police Station- Siwaipatti, District- Muzaffarpur, At present
      posted and working as an Assistant Teacher in Govt. Upgraded Middle
      School Ahirauliya, Anchal- Kotwa, District- East Champaran at Motihari
  14. Sanjay Kumar Mishra Son of Late satyanarayan Mishra Resident of village-
      Jatauliya, Police Station- Baruraj, District- Muzaffarpur, At present posted
      and working as an Assistant Teacher in Govt. Middle School Sundarpur
      Keshariya, Anchal- Keshariya, District- East Champaran at Motihari
  15. Kameshwar Prasad Son of Late Gopal Sah Resident of Gopal Niwas, South
      of Professor Kapil Deo Narayan Singh, Balughat, Ward no. 17, Bhagwanpur,
      Police Station- Town Muzaffarpur, District- Muzaffarpur, At present posted
      and working as an Assistant Teacher in Govt. Primary School Sadatpur
      Musahar Kanti, Anchal- Kanti, District- Muzaffarpur
  16. Om Prakash Son of Kamaldeo Narayan Resident of village- Jhitkahiyan,
      Police Station- Rajepur, District- East Champaran, At present posted and
      working as an Assistant Teacher in Govt. Upgraded Middle School
      Madhuaha Math Tetariya, Anchal- Tetariya, District- East Champaran at
      Motihari
  17. Arun Kumar Son of Late Ram Asheshwar Singh Resident of village-
      Mahmadpur damodar, Police Station- Sakra, District- Muzaffarpur, At
      present posted and working as an Assistant Teacher in Govt. Upgraded
      Middle School Pakahi Urdu, Anchal- Adapur, District- East Champaran at
      Motihari
  18. Rita Kumari Wife of Pramod Kumar Singh Resident of Ward no. 37, Chota
      Bariyarpur, Near - Court Station, Motihari, Police Station- Chhatauni,
      District- East Champaran, At present posted and working as an Assistant
      Teacher in Govt. Upgraded Middle School Bisahi, Anchal- Paharpur,
      District- East Champaran at Motihari
  19. Ram Kumar Yadav Son of Late Badri Prasad Yadav Resident of village-
      Kariyat, Police Station- Saur Bazaar, District- Saharsa, At present posted and
      working as an Assistant Teacher in Govt. Middle School Tinkoni, Anchal-
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        Chhauradano, District- East Champaran at Motihari
  20. Bijli Singh Son of Gorakh Singh Resident of village- Ajagarwa, Police
      Station- Pakridayal, District- East champaran, At present posted and
      working as an Assistant Teacher in Govt. Middle School Sirsa, Anchal-
      Motihari Dehat, District- East Champaran at Motihari
  21. Virendra Kumar Sinha Son of Rajendra Sinha Resident of village- Dulma
      Via Chaita, Police Station- Madhuban, District- East champaran, At present
      posted and working as an Assistant Teacher in Govt. Upgraded Middle
      School Madhuban Boys, Anchal- Madhuban, District- East Champaran at
      Motihari
  22. Chandra Bhushan Singh Son of Late Geeta Singh Resident of village-
      Gamhariya, Police Station- Banjaria, District- East Champaran, At present
      posted and working as an Assistant Teacher in Govt. Middle School Ujjain
      Lohiyar, Anchal- Harsidhi, District- East Champaran at Motihari

                                                                     ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Patna
  2.    The Additional Secretary-cum-the Principal          Secretary,      Education
        Department, Government of Bihar, Patna
  3.    The Director, Primary Education, Government of Bihar, Patna
  4.    The Regional Deputy Director of Education, Muzaffarpur Division,
        Muzaffarpur
  5.    The District Education Officer, East Champaran at Motihari
  6.    The District Education Officer, Muzaffarpur
  7.    The District Education Officer, Sitamarhi
  8.    The District Programme Officer (Establishment) East champaran at Motihari
  9.    The District Programme Officer (Establishment) Muzaffarpur
  10. District Programme Officer (Establishment) Sitamarhi
  11. The Block Education Officer, Banjaria, District- East Champaran
  12. The Block Education Officer, Sugauli, District- East Champaran at Motihari
  13. The Block Education Officer, Dhaka District- East Champaran at Motihari
  14. The Block Education Officer, Ghorasahan District- East Champaran at
      Motihari
  15. The Block Education Officer, Mahesi District- East Champaran at Motihari
  16. The Block Education Officer, Areraj District- East Champaran at Motihari
  17. The Block Education Officer, Keshariya, District- East Champaran at
      Motihari
  18. The Block Education Officer, Sangrampur, District- East Champaran at
      Motihari
  19. The Block Education Officer, Anchal- Pupri, District- East Champaran at
      Motihari
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  20. The Block Education Officer, Madhuban, District- East Champaran at
      Motihari
  21. The Block Education Officer, Turkauliya, District- East Champaran at
      Motihari
  22. The Block Education Officer, Kotwa, District- East Champaran at Motihari
  23. The Block Education Officer, Kanti, District- Muzaffarpur
  24. The Block Education Officer, Tetariya, District- East Champaran at Motihari
  25. The Block Education Officer, Adapur, District- East Champaran at Motihari
  26. The Block Education Officer, Paharpur, District- East Champaran at
      Motihari
  27. The Block Education Officer, Chhauradano, District- East Champaran at
      Motihari
  28. The Block Education Officer, Motihari Rural, District- East Champaran at
      Motihari
  29. The Block Education Officer, Harsidhi, District- East Champaran at
      Motihari
  30. The Secretary Bihar School Examination Board, Bihar, Patna
  31. The Chairman Bihar School Examination Board, Bihar, Patna

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 11970 of 2021
       ======================================================
  1.    Awadhesh Kumar Singh Son of Late Bharat Prasad Singh Resident of
        Village- Gangadharampur, P.S.- Tariyani, District- Sheohar. At present
        residing at Bharat Kapil Niketan, Ward No. 17, Near- Braham Asthan,
        Balughat, Barhanpura, Muzaffarpur. Retired while working as an Assistant
        Teacher, Govt. Middle School Ahirauliya, Anchal- Ramgarhwa, District-
        East Champaran at Motihari.
  2.    Rajnarayan Sah Son of Late Bhikhar Sah Resident of Village- Jhitkahiyan,
        Police Station- Rajepur, District- East Champaran. Retired while working as
        an Assistant Teacher in Govt. Middle School Bhurkurwa, Anchal- Mahesi,
        District- East Champaran at Motihari.

                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Additional Secretary-cum-the Principal          Secretary,   Education
        Department, Government of Bihar, Patna.
  3.    The Director, Primary Education, Government of Bihar, Patna.
  4.    The Regional Deputy Director of Education, Muzaffarpur Division,
        Muzaffarpur.
  5.    The District Education Officer, East Champaran at Motihari.
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  6.    The District Programme Officer (Establishment), East Champaran at
        Motihari.
  7.    The Block Education Officer, Ramgarhwa, District- East Champaran at
        Motihari.
  8.    The Block Education Officer, Mahesi, District- East Champaran at Motihari.
  9.    The Secretary, Bihar School Examination Board, Bihar, Patna.
  10. The Chairman, Bihar School Examination Board, Bihar, Patna.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 12159 of 2021
       ======================================================
       Bibi Saleha Khatoon, W/o Ikramul Haque, R/o Village-Kundi Jamgaon, P.S.-
       Jagdishpur, District-Bhagalpur, at present posted as Block Teacher at
       Upgraded Middle School Chakbir West (Urdu), Block-Rajaon, District-
       Banka.

                                                                 ... ... Petitioner/s
                                         Versus
  1.    The State of BIhar through the Principal Secretary, Education Department,
        Government of Bihar, Patna.
  2.    The Principal Secretary, Education Department, Government of Bihar,
        Patna.
  3.    The Director, Primary Education, Government of Bihar, Patna.
  4.    The District Magistrate, Banka, District-Banka.
  5.    The District Education Officer, Banka, District-Banka.
  6.    The District Programme Officer, Establishment (Education), Banka, District-
        Banka.
  7.    The Block Development Officer, Block-Rajaon, District-Banka.
  8.    The Block Education Officer, Block-Rajaon, District-Banka.
  9.    The Panchayat Secretary, Panchayat Raj Majhgaon, Darpa, Block-Rajaon,
        District-Banka.
  10. The Mukhiya, Gram Panchayat Raj Majhgaon, Darpa, Block-Rajaon,
      District-Banka.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 13530 of 2021
       ======================================================
  1.    Punam Kumari D/o Vidheshwar Prasad Resident of Village- Kazibigha, P.S.-
        Rasisa- Islampur, District- Nalanda, Posted as Block Teacher at Middle
        School, Aat, Ben, Nalanda.
  2.    Amit Chandra Verma Son of Om Prakash Verma Resident of Village-
        Balchandra Bigha, P.S.- Ben, District- Nalanda, Posted as Block Teacher at
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        Middle School, Dharnidham, Ben, Nalanda.
  3.    Amrita Kumari W/o Ranjeet Kumar Resident of Village- Sohankuah
        Murarpur, P.S.- Biharsharif, District- Nalanda, Posted as Block Teacher at
        Middle School, Mandi, Ben, Nalanda.
  4.    Sanjeev Kumar Son of Yugeshwar Prasad Resident of Village- Nagarnausa,
        P.S.- Nagarnausa, District- Nalanda, Posted as Block Teacher at Upgraded
        Middle School, Mahmadpur, Ben, Nalanda.
  5.    Mukesh Kumar Son of Yogendra Prasad Resident of Village- Dehaghat, P.S.-
        Maitra, District- Nalanda, Posted as Block Teacher at Upgraded Middle
        School, Mubarakpur, Ben, Nalanda.
  6.    Sujanti Kumari D/o Yadunandan Prasad Resident of Village- Eksara, P.S.-
        Ben, District- Nalanda, Posted as Block Teacher at Upgraded Middle
        School, Lachan Bigha, Ben, Nalanda.
  7.    Arvind Kumar Chaudhary Son of Ramun Chaudhary Resident of Village-
        Telhara, P.S.- Telhara, District- Nalanda, Posted as Block Teacher at
        Upgraded Middle School, Balwapar, Ben, Nalanda.
  8.    Kumari Anshu Bharti D/o Krishna Kumar Singh Resident of Village- Ali
        Nagar, P.S.- Powari, District- Nalanda, Posted as Block Teacher at Middle
        School, Aat, Ben, Nalanda.
  9.    Vijay Kumar Son of Krishna Singh Resident of Village- Nagarnausa, P.S.-
        Nagarnausa, District- Nalanda, Posted as Block Teacher at Middle School,
        Mandi, Ben, Nalanda.
  10. Avinash Kumar Son of Arun Prasad Resident of Village- Khejjah Bigha,
      P.S.- Noorsarai, District- Nalanda, Posted as Block Teacher at Upgraded
      Middle School, Lachan Bigha, Ben, Nalanda.
  11. Ajit Kumar Son of Ram Parvesh Prasad Resident of Sarvodaya Nagar, P.S.-
      Maghda, District- Nalanda, Posted as Block Teacher at Upgraded Middle
      School, Gareriya Bigha, Ben, Nalanda.
  12. Subodh Kumar Son of Shiv Shankar Prasad Resident of Village-
      Nagarnausa, P.S.- Nagarnausa, District- Nalanda, Posted as Block Teacher at
      Middle School, Mandi, Ben, Nalanda.
  13. Ajeet Kumar Son of Suresh Prasad Singh Resident of Village- Mohamadpur,
      P.S.- Mirchi, District- Nalanda, Posted as Block Teacher at Upgraded Middle
      School, Saure, Ben, Nalanda.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar Through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer Nalanda.
  3.    The District Programme Officer (Establishment) Nalanda.
  4.    The Block Development Officer Ben, P.O. and P.S.- Ben, District- Nalanda.
  5.    The Block Education Officer Ben, P.O. and P.S.- Ben, District- Nalanda.
  6.    The Headmaster Middle School, Aat, Block- Ben, P.O. and P.S.- Ben,
        District- Nalanda.
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  7.    The Headmaster Upgraded Middle School, Dharnidham, Block- Ben, P.O.
        and P.S.- Ben, District- Nalanda.
  8.    The Headmaster Middle School, Mandi, Block- Ben, P.O. and P.S.- Ben,
        District- Nalanda.
  9.    The Headmaster Upgraded Middle School, Mahmadpur, Block- Ben, P.O.
        and P.S.- Ben, District- Nalanda.
  10. The Headmaster Upgraded Middle School, Mubarakpur, Block- Ben, P.O.
      and P.S.- Ben, District- Nalanda.
  11. The Headmaster Upgraded Middle School, Lachan Bigha, Block- Ben, P.O.
      and P.S.- Ben, District- Nalanda.
  12. The Headmaster Upgraded Middle School, Balwapar, Block- Ben, P.O. and
      P.S.- Ben, District- Nalanda.
  13. The Headmaster Upgraded Middle School, Gareriya Bigha, Block- Ben, P.O.
      and P.S.- Ben, District- Nalanda.
  14. The Headmaster Upgraded Middle School, Saure, Block- Ben, P.O. and P.S.-
      Ben, District- Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 14282 of 2021
       ======================================================
  1.    Pawan Kumar Singh, Son of Shri Prabhunath Singh, Resident of Village - 37
        Luwa Khurd, Mirzapur, Khurd Lauwa, Police Station - Janta Bazar, District
        - Saran at Chapra. At present posted and working as a Panchayat Teacher in
        Govt. Primary School Khedhwa, Anchal - Bhagwanpur hat, District - Siwan.
  2.    Bharosa Kumari, Wife of Shri Birendra Kumar Singh, Resident of Village -
        Karahi Khurd, Police Station - Basantpur, District - Siwan. At present posted
        and working as a Panchayat Teacher in Govt. Primary School Sani Bagahi,
        Anchal - Bhagwanpur Hat, District - Siwan.

                                                                    ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar, Bihar, Patna.
  2.    The Additional Chief Secretary - Cum - Principal Secretary, Education
        Department, Govt. of Bihar, Patna.
  3.    The Director, Primary Education, Education Department Bihar, Patna.
  4.    The District Magistrate, Siwan.
  5.    The District Education Officer, Siwan.
  6.    The District Programme Officer (Establishment), Education, Siwan.
  7.    The Block Development Officer, Block - Bhagwanpur Hat, District - Siwan.
  8.    The Block Education Officer, Block - Bhagwanpur Hat, District - Siwan.
  9.    The Panchayat Secretary, Gram Panchayat Raj Khedhwa, Anchal -
        Bhagwanpur Hat, District - Siwan.
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                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 14531 of 2021
       ======================================================
       Mirdula Kumari D/o Vimal Ray, R/o Village and P.O. Chandpura, P.S.
       Raghopur, District Vaishali.

                                                                ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through its Secretary, Education Department, Govt. of
        Bihar, New Secretariat, Patna.
  2.    The Director (Primary Education), Education Department, Govt. of Bihar,
        New Secretariat, Patna.
  3.    The District Magistrate, Vaishali.
  4.    The District Education Officer, Vaishali.
  5.    The District Programme Officer (Establishment), Vaishali.
  6.    The Block Development Officer, Raghopur, Vaishali.
  7.    The Block Education Officer, Raghopur, Vaishali.
  8.    The Mukhiya, Gram Panchayat Raj, Chandpura, Raghopur, Vaishali.
  9.    The Panchayat Secretary, Gram Panchayat Raj, Chandpura, Raghopur,
        Vaishali.
  10. The Headmaster N.P.S. Haibatpur Harijan, Sahu Tola, Chandpura, Raghopur,
      Vaishali.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 14816 of 2021
       ======================================================
       Nita Kumari Ruby W/o-Ashish Kumar Jha R/o Pratap Nagar, Ward no.16, and
       P.O. and P.S.-Saharsa, District-Saharsa, Presently Posted and Working as
       Block Teacher at Urdu Middle School Chapraon, Block-Simri Bakhtiyarpur,
       District-Saharsa.

                                                                    ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Department of Human
        Resources, Government of Bihar, Patna.
  2.    The Principal Secretary, Department of Human Resources, Government of
        Bihar, Patna.
  3.    The Director Primary Education, Education Government of Bihar, Patna.
  4.    The District Education Officer, Saharsa.
  5.    The District Programme Officer, (Establishment) Saharsa.
  6.    The Block Development Officer, Simri Bakhtiyarpur.
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  7.    The Block Education Officer, Simri Bakhtiyarpur.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 16275 of 2021
       ======================================================
       Shobha Devi Wife of Mithilesh Prasad Singh Resident of Karjara, P.O.-
       Manjhauli, P.S.- Wazirganj, District- Gaya, Bihar.

                                                           ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Government of Bihar, Patna.
  2.    The Director, Primary Education, Bihar, Patna.
  3.    The Regional Deputy Director of Education, Gaya.
  4.    The District Education Officer, Gaya.
  5.    The District Program Officer, Gaya.
  6.    The Block Education Officer, Wazirganj, District- Gaya.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 16527 of 2021
       ======================================================
       Sunita Kumari @ Sunita Rai D/o Late Kamala Rai, Resident of Village -
       Goharua, P.O. - Guthani, Distt. - Siwan, Bihar.

                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar, Patna.
  2.    The State of Bihar, through Principal Secretary, Department of Education,
        Government of Bihar, Patna.
  3.    The Director, Primary Education, HRD, Government of Bihar, Bihar.
  4.    The District Education Officer, Siwan, Bihar.
  5.    District Program Officer (Establishment), Siwan, Bihar.
  6.    The Block Education Officer, Ziradei, Siwan, Bihar.
  7.    The Gram Panchayat Secretary, Ziradei, Siwan, Bihar.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 17525 of 2021
       ======================================================
       Anuradha Kumari Wife of Prabhu Narayan Mishra Resident of Khetan
       Bhawan, Main Road, Near Dharamshala, Ward No. 14, Purani Bazar, Police
       Station-Lakhisarai Sadar, District-Lakhisarai. At Present Posted and Working
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          21/45




       as a Panchayat Teacher, Govt. Primary School Manjhi Tola, Lakhochak,
       Anchal-Chanan, District-Lakhisarai.

                                                                    ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar
  2.    The Additional Chief Secretary-Cum-the Principal Secretary, Education
        Department, Govt. of Bihar, Patna
  3.    The Director, Primary Education, Education Department, Govt. of Bihar,
        Patna.
  4.    The District Education Officer, Lakhisarai.
  5.    The District Programme Officer (Establishment), Lakhisarai.
  6.    The Block Development Officer, Chanan, District-Lakhisarai.
  7.    The Block Education Officer, Chanan, District-Lakhisarai.
  8.    The Panchayat Secretary, Gram Panchayat Raj Lakhochak, Anchal-Chanan,
        District-Lakhisarai.
  9.    The Mukhiya, Gram Panchayat raj Lakhochak, Anchal-Chanan, District-
        Lakhisarai.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 19246 of 2021
       ======================================================
       Raj Ballabh Prasad Son of Ram Chandra Choudhary Resident of Village -
       Morhe, P.S. - Fathehpur, Dist. - Gaya.

                                                                    ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Govt. of Bihar, Patna.
  2.    The Director, Department of Primary Education, Bihar, Patna.
  3.    The District Education Officer, Gaya.
  4.    The District Program Officer (Establishment), Sarv Shiksha Abhiyan,
        Nawada.
  5.    The Block Education Officer, Meskaur, Nawada.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 19423 of 2021
       ======================================================
       Prabhat Kumar Singh S/o Shri Prem Shankar Singh, Resident of Village-
       Jalalpur, P.S.-Kuchaikot, District-Gopalganj.

                                                                    ... ... Petitioner/s
                                              Versus
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          22/45




  1.    The State of Bihar Bihar.
  2.    The Principal Secretary, Education Department, Govt. of Bihar, Patna.
  3.    The Director, Education Department, Govt. of Bihar, Patna.
  4.    The District Magistrate, Distt.-Gopalganj.
  5.    The District Education Officer, Distt.-Gopalganj.
  6.    The District Programme Officer (Estb.), Distt.-Gopalganj.
  7.    The Block Development Officer, Kuchaikot, Distt.-Gopalganj.
  8.    The Block Education Extension Officer, Kuchaikot, Distt.-Gopalganj.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 19610 of 2021
       ======================================================
       Kumari Suman Patel @ Suman Patel Daughter of Shri Nagendra Patel,
       Resident of Village - Sahjania, Post - Punak, Police Station- Darauli, District-
       Siwan. At present posted and working as a Prakhand Teacher in Govt.
       Upgraded Middle School Don Khurd, Anchal - Darauli, District - Siwan.

                                                                       ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary-cum-Additional            Chief   Secretary,   Education
        Department, Govt. of Bihar, Patna.
  3.    The Director Primary Education, Govt. of Bihar, Patna.
  4.    The District Magistrate, Siwan.
  5.    The District Education Officer, Siwan.
  6.    The District Programme Officer (Establishment), Siwan.
  7.    The Block Development Officer, Darauli, Siwan.
  8.    The Block Education Officer, Darauli, Siwan.
  9.    The Headmistress, Govt. Upgraded Middle School Don Khurd, Anchal-
        Darauli, District - Siwan.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                       Civil Writ Jurisdiction Case No. 3194 of 2022
       ======================================================
       Radha Krishna Prasad S/o Late Mathura Prasad R/o - Vill - Rasapur, P.O. and
       P.S. - Bind, District- Nalanda.

                                                             ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar Through the Additional Chief Secretary, Edcucation
        Department, Government of Bihar, Patna.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           23/45




  2.    The Director, Primary Education, Govt. of Bihar, Patna.
  3.    The District Magistrate, Nalanda.
  4.    The District Education Officer, Nalanda.
  5.    The District Programme Officer (Estt.), District, Nalanda.
  6.    The Block Education Officer, Block - Asthawan, District- Nalanda.
  7.    The Block Development Officer, Block - Asthawan, District- Nalanda.
  8.    The Headmaster Middle School, Dumarawan, District- Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 6050 of 2022
       ======================================================
  1.    Chandrabhushan Kumar Son of Narayan Prasad Yadav Resident of Village-
        Kolhua, P.S.- Shankarpur, District- Madhepura.
  2.    Chandrakala Kumari D/o Chitranjan Prasad Yadav Resident of Village-
        Badhi Bhawanipur, P.S.- Pipra, District- Supaul.
  3.    Mamta Kumari Wife of Rajesh Kumar Resident of Village- Ranipatti
        Sukshasan, P.S. Kumar Khand, District- Madhepura.
  4.    Prasoon Chandra Kushwaha Son of Ramchandra Mehta Resident of Village-
        Chausar, P.S. and District- Madhepura.
  5.    Ribha Kumari D/o Bishnudeo Prasad Yadav Resident of Village- Rajpur, P.S.
        Pipra, District- Supual.
  6.    Sanjana Kumari Wife of Ashok Sardar Resident of Village- Nisiharpur, P.S.
        Shankarpur, District- Madhepura.
  7.    Sunil Kumar Son of Harinarayan Yadav Resident of Village- Kolhua, P.S.
        Shankarpur, District- Madhepura.
  8.    Naresh Kumar Son of Jagdish Yadav Resident of Village and P.O.- Kolhua,
        P.S. Shankarpur, District- Madhepura.
  9.    Pushpa Kumari D/o Kudleep Narayan Yadav Resident of Village- Rajpur,
        P.S. Pipra, District- Supaul.
  10. Manoj Kumar Son of Kailu Sardar Resident of Village- Sripur, P.S.
      Triveniganj, District- Supaul.
  11. Rambha Kumari D/o Amod Yadav Resident of Village- Parsa, P.S.-
      Shankarpur, District- Madhepura.

                                                           ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Government of Bihar, Patna.
  2.    The Principal Secretary, Department of Education, Government of Bihar,
        Patna.
  3.    The District Magistrate, Araria.
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  4.    The District Education Officer, Araria.
  5.    The District Programme Officer (Establishment), Araria.
  6.    The Block Development Officer, Bhargama, District- Araria.
  7.    The Block Education Officer, Bhargama, District- Araria.
  8.    The Mukhia, Gram Panchayat Raj, Sirsiya Kala, Bhargama, District- Araria.
  9.    The Panchayat Secretary, Gram Panchayat Raj Sirsiya Kala, Bhargama,
        District- Araria.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                       Civil Writ Jurisdiction Case No. 6577 of 2022
       ======================================================
       Narbdeshwar Singh Son of Sri Hardeo Singh Resident of Village-Bhui, P.O.-
       Saisar, P.S.-Dinara, District-Rohtas.

                                                                   ... ... Petitioner/s
                                           Versus
  1.    The State of Bihar through the Director, Primary Education, Govt. opf Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer, Rohtas.
  3.    The District Programme Officer (Establishment), Rohtas.
  4.    The Block Education Officer, Dinara, P.S.-Dinara, District-Rohtas.
  5.    The Headmaster, Primary School Chilbila, Block-Dinara, P.S.-District-
        Rohtas.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 6746 of 2022
       ======================================================
       Ajay Kumar Son of Late Maya Ram Mahto Resident of Village-Samsa, Ward
       NO. 14, Post-Samsa, P.S. Nawkothi, District-Begusarai, at Present Posted as
       Untrained Middle School, Devpura, Block and P.S. Nawkothi, District-
       Begusari.

                                                                   ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar Through the Principal Secreary, Primary Education
        Department, Government of Bihar, Patna.
  2.    The Director, Primary education Department, Government of Bihar, Patna.
  3.    The Regional Deputy Director of Education, Government of Bihar, Munger
        Division, Munger.
  4.    The District Magistrate, Begusarai.
  5.    The District Programme Officer (Establishment), Begusarai.
  6.    The Block Development Officer-Cum-Secretary of Block Teachers
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          25/45




        Appointment Unit, Nowkothi Block, P.S. Nawkothi, District Begusarai.
  7.    The Block Education Officer Nowkothi Block, P.S. Nawkothi, District
        Begusarai.
  8.    The In-charge headmaster, the Government Upgraded Middle School,
        Devpura, Nowkothi Block, P.S. Nawkothi, District Begusarai.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 7072 of 2022
       ======================================================
       Shashi Shekhar Srivastava Son of Sri Pashupati Prasad Resident of Village-
       Gorea Kothi, Laker Tola, P.S.- Gorea Kothi, District- Siwan.

                                                                    ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar through the Principal Secretary, Primary Education
        Department, Government of Bihar, Patna.
  2.    The Director, Primary Education Department, Government of Bihar, Patna.
  3.    The Regional Deputy Director of Education, Saran, Chapra.
  4.    The District Superintendent of Education, Siwan.
  5.    The Block Education Officer, Gora Kothi Block, Siwan.
  6.    Head Master, Primary School, Barwan, Dumri.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 7242 of 2022
       ======================================================
       Surendra Prasad S/o Ramashish Prasad, R/o Gujauliya Malahi P.S. Malahi
       Dist. East Champaran.

                                                              ... ... Petitioner/s
                                       Versus
  1.    The State of Bihar through the District Magistrate East Champaran at
        Motihari.
  2.    The District Programme Officer E. Champaran at Motihari.
  3.    The District Education Officer E. Champaran at Motihari.
  4.    The Block Development Officer Arearaj East Champaran.
  5.    The Block Education Officer Arearaj East Champaran.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                  Civil Writ Jurisdiction Case No. 7544 of 2022
       ======================================================
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          26/45




       Surendra Yadav, son of Basuki Yadav, Resident of Village-Kenuhar, Post
       Office and Police Station-Simultala, District-Jamui.

                                                                 ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Education Department,
        Government of Bihar, Patna.
  2.    The Principal Secretary, Education Department, Government of Bihar,
        Patna.
  3.    The Director, Primary Education, Government of Bihar, Patna.
  4.    The District Magistrate, Jamui.
  5.    The District Education Officer, Jamui.
  6.    The District Programme Officer (Establishment Section), Jamui.
  7.    The Block Education Officer, Jhajha, Police Station-Jhajha, District-Jamui.
  8.    The Panchayat Secretary, Gram Panchayat Raj Chain, Police Station-Jhajha,
        District-Jamui.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                       Civil Writ Jurisdiction Case No. 7567 of 2022
       ======================================================
       Akhilesh Chandra Mishra Son of Late Vasudev Mishra, Resident of Village-
       Atasray, P.S.- Islampur, District - Nalanda.

                                                                ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Government of Bihar, New Secretariat, Patna.
  2.    The Principal Secretary, Department of Education, Government of Bihar,
        New Secretariat, Patna.
  3.    The Director, Primary Education Department of Education, Government of
        Bihar, Patna.
  4.    The District Magistrate, Jehanabad.
  5.    The District Education Officer, Jehanabad.
  6.    The District Programme Officer (Establishment) Jehanabad.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 7906 of 2022
       ======================================================
       Vinita Devi Wife of Sri Prem Chandra Kumar Pravakar Resident of Village
       Naurangia, Police Station- Lakhaura, District- East Champaran.

                                                                   ... ... Petitioner/s
                                              Versus
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          27/45




  1.    The State of Bihar through Principal Secretary, Education Department, Govt.
        of Bihar, Patna.
  2.    The Director, Primary Education, Bihar, Patna.
  3.    The District Magistrate, East Champaran.
  4.    The District Education Officer, East Champaran.
  5.    The District Programme Officer, Establishment, East Champaran.
  6.    The Block Development Officer, Banjaria Block, East Champaran.
  7.    The Block Education Officer, Banjaria Block, East Champaran.
  8.    The Panchayat Secretary, Gram Panchayati Raj Banjaria, Banjaria Block,
        East Champaran.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 8492 of 2022
       ======================================================
  1.    Shriniwas Chandra Son of Koko Ravidas Resident of Adarsh Nagar, near
        Hanuman Mandir, Dautwat Kurban, P.S. Mujahidpur, District-Bhagalpur.
  2.    Shobhnath Das Son of Hari Das Resident of Near Kali Mandir, East
        Gurhatta Chowk, Muzahidpur, P.S. Mujahidpur, District Bhagalpur,
        Prakhand Teacher, Middle School, Bade Hasanpur, Jagsidhpur.

                                                                  ... ... Petitioner/s
                                      Versus
  1.    The State of Bihar through the Additional Chief Secretary, Education
        Department, Patna.
  2.    The Director, Primary Education, Bihar, Patna.
  3.    The District Education Officer, Bhagalpur.
  4.    The District Programme Officer (Estab), Bhagalpur.
  5.    The Block Education Officer, Jagdishpur, Bhagalpur.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 8629 of 2022
       ======================================================
       Jyoti Kumari Wife of Santosh Kumar, Resident of Village-Goddi, P.S.-
       Laxmipur, District-Jamui.

                                                                  ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary, Education Department, Bihar, Patna.
  3.    The Director, Primary Education, Bihar, Patna.
  4.    The District Magistrate, Jamui.
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  5.    The District Education Officer, Jamui.
  6.    The District Programme Officer (Establishment), Jamui.
  7.    The Block Education Officer, Laxmipur, Jamui.
  8.    The Panchayat Secretary, Gram Panchayat-Harla, P.S.-Laxmipur, District-
        Jamui.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                        Civil Writ Jurisdiction Case No. 8816 of 2022
       ======================================================
       Gautam Kumar Paswan Son of Ganesh Paswan Resident of Village- Pirpaiti,
       P.S.- Pirpaiti, District- Bhagalpur.

                                                             ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar Through the Principal Secretary, Human Resource
        Development, Govt. of Bihar, Patna.
  2.    The Director Primary Education, Govt. of Bihar, Katihar.
  3.    The District Magistrate Katihar.
  4.    The District Programme Officer (Establishment) Katihar.
  5.    The Block Development Officer Barsoi, District- Katihar.
  6.    The Block Education Extension Officer Barsoi, District- Katihar.
  7.    The Mukhiya Gram Panchayat Raj, Abadpur under Barsoi Block in the
        District- Katihar.
  8.    The Panchayat Secretary Gram Panchayat Raj, Abadpur under Barsoi Block
        in the District- Katihar.
  9.    The Headmaster New Primary School, Mistri Tola, Panchayat Abadpur,
        Block- Barsoi, District- Katihar.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                   Civil Writ Jurisdiction Case No. 9711 of 2022
       ======================================================
  1.    Punam Kumari Wife of Sri Awadhesh Kumar, Resident of Village Dhekahan
        Lakshaman Tola, Police Station -Mofussil, Motihari, District-East
        Champaran.
  2.    Soni Kumari, Wife of Sri Manoj Kumar Pandit, Resident of Village
        Dhekahan Goswami Tola, Police Station -Pipra Kothi, District-East
        Champaran.
  3.    Shoshita Kumari, Wife of Sri Abhay Kumar, Resident of Village Bhatinia,
        Post Bhelwa Circle, Police Station-Ghorasahan, District-East Champaran.

                                                                   ... ... Petitioner/s
                                              Versus
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          29/45




  1.    The State of Bihar through Principal Secretary, Education Department, Govt.
        of Bihar, Patna.
  2.    The Director, Primary Education, Bihar, Patna.
  3.    The District Magistrate, East Champaran.
  4.    The District Education Officer, East Champaran.
  5.    The District Programme Officer, Establishment, East Champaran.
  6.    The Block Education Officer, Pipra Kothi Block, East Champaran.
  7.    The Block Education Officer, Chauradano Block, East Champaran.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 9731 of 2022
       ======================================================
  1.    Kumari Pinki Chaudhary W/o Raj Kumar Chaudhary, D/o Ram Babu
        Chaudhary, Resident at Ward No. 3, Lodipur, P.S.-Goraul, District-Vaishali.
  2.    Vina Devi, D/o Bhola Prasad Rajak, Resident of Village and P.O.-Rasalpur,
        P.S.-Jandaha, District-Vaishali.
  3.    Sarbdesh Kumar Singh S/o Ram Sagar Singh, Resident of Village-Kajri
        Bujurg, P.S.-Jandaha, District-Vaishali.
  4.    Pitamber Pandit, S/o Khurkhur Pandit, Resident of Village-Hawaspur, P.O.
        and P.S.-Patori, District-Samastipur.
  5.    Sunita Kumari D/o Upendra Prasad Singh, Resident of Village-Mahmadpur,
        P.O.-Halai, P.S.-Tajpur, District-Samastipur.
  6.    Sweta Singh, D/o Shivnath Singh, Resident of Village-Biskoman Colony,
        P.S.-Alamganj, District-Patna.
  7.    Rana Shekhar Singh, s/o Sachidanand Kumar Singh, Resident of Village-
        Paharpur, P.O.-Khesrahi, P.S.-Baligaon, District-Vaishali.
  8.    Rokhsana Khatoon D/o Abdus Samad, Resident of Village-Muradabad, P.O.-
        Bhathahi, P.S.-Tisiauta, District-Vaishali.
  9.    Kiran Devi, D/o Mahesh Ram, Resident of Village-Daudpur, P.O.-
        Mirjanagar, P.S.-Mahua, District-Vaishali.
  10. Punita Kumari D/o Ramjetan Chaudhary, Resident of Village-Jandaha, P.O
      and P.S.-Jandaha, District-Vaishali.
  11. Md. Shakir Husain S/o Md. Wakil Ahmad, Resident of Village-Mahmadpur
      Gangti, P.O.-Sehan, P.S.-Goraul, District-Vaishali.
  12. Baleshwar Roy S/o Awadh Roy, Resident of Village-Ishakpur, P.O. and P.S.-
      Mahnar, District-Vaishali.
  13. Rita Kumari S/o Shivlal Shah, Resident of Village-Kuari Buzurg, P.O.-
      Hajipur, P.S.-Ganga Bridge, District-Vaishali.
  14. Arun Kumar S/o Gulab Ray, Resident of Village-Kanchanpur, P.O.-Rajasan,
      P.S.-Bidupur, District-Vaishali.
  15. Rahmila Khatoon D/o Md. Fariduddin, Resident of Village-Imam Saray,
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          30/45




        P.O.-Sahpur Undi, P.S.-Patori, District-Samastipur.
  16. Asghari Khatoon D/o Md. Aenul Haque, Resident of Village-Chauhattha,
      P.O.-Hajipur, P.S.-Nagar Thana, Hajipur, District-Vaishali.
  17. Kumari Sundaram, D/o Nawal Kishore Pandey, Resident of Village-
      Sheikhpura. P.O.-Hargobindpur, P.S.-Mahnar, District-Vaishali.
  18. Ramnath Chaudhary, S/o Binda Chaudhary, Resident of Village and P.O.-
      Rajasan, P.S.-Bidupur, District-Vaishali.
  19. Shashikala D/o Ramekwal Prasad, Resident of Village-Jasparha, P.O.-Milki
      Chakwaje, P.S.-Tisiauta, District-Vaishali.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through its Principal Secretary, Education Department,
        Govt. of Bihar, Patna.
  2.    The Principal Secretary, Human Resource Development Department, Govt.
        of Bihar, Patna.
  3.    The Director (Primary Education), Education Department, State of Bihar,
        New Secretariat, Patna.
  4.    The District Magistrate, Vaishali.
  5.    The District Education Officer, Vaishali.
  6.    The District Program Officer (Establishment), Vaishali.
  7.    The Block Development Officer, Jandaha, Vaishali.
  8.    The Block Education Officer, Jandaha, Vaishali.
  9.    The President cum Pramukh, Block Employment Committee, Jandaha,
        Vaishali.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 9760 of 2022
       ======================================================
  1.    Kumari Nirupma Alias Nirupma Devi D/o Bhola Prasad Sinha W/o Sri
        Ramesh Chandra, R/o Village and Post- Dayalpur P.S.- Biddupur District-
        Vaishali also R/o Satyam Colony, East Gola Road, Danapur Patna working
        as Prakhand Physical Trained Teacher, Elevated Middle School, Kalapahar,
        Jandaha Block, District, Vaishali.
  2.    Pinki Kumari D/o Brahmdeo Chaudhary W/o Abhay Nath Jha, R/o Village-
        Hariprasad Ward no.-6 Post- Marai District Vaishali working as Prakhand
        Physical Trained Teacher, Elevated Middle School, Hariprasad, Jandaha
        Block, District, Vaishali.
  3.    Lalita Kumari S/o Jangali Sah W/o Sanjay Kumar, R/o Village and Post-
        Sherpur Chhatwara P.S.-Mahua District Vaishali working as Prakhand
        Physical Trained Teacher, Elevated Middle School, Hirpur Kanya, Jandaha
        Block, District, Vaishali.
  4.    Rabindra Kumar S/o Ramchandra Ravidas, R/o Village- Bithosharif, P.S.-
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
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        Chandauli District Gaya working as Prakhand Trained Teacher, Elevated
        Middle School, Jagdishpur Harijan, Jandaha Block, District, Vaishali.
  5.    Kumari Renu Alias Renu Singh W/o Sanjay Kumar Singh, R/o Village and
        Post- Dih Buchauli P.S.- Jandaha District Vaishali working as Prakhand
        Trained Teacher, Elevated Middle School, Mukundpur, Jandaha Block,
        District, Vaishali.
  6.    Santosh Kumar Singh S/o Sri Ram Naresh Singh, R/o Village and Post-
        Chakamgola P.S.- Desari District Vaishali working as Prakhand Trained
        Teacher, Elevated Middle School, Sakrauli Buchauli, Jandaha Block,
        District, Vaishali.
  7.    Manoj Kumar S/o Chandrika Ravidas, R/o Village- Saidpur Post-
        Khushahalpur, P.S- Telhara District Nalanda working as Prakhand Trained
        Teacher, Elevated Middle School, Dhandhua, Jandaha Block, District,
        Vaishali.
  8.    Ravikant Kumar S/o Krishandev Das, R/o Village- Solhanda Post and P.S.-
        Makhadumpur District Jahanabad working as Prakhand Trained Teacher,
        Elevated Middle School, Bahasi,Jandaha Block, District, Vaishali.
  9.    Vijay Kishor Singh S/o Sri Braj Kishor Prasad Singh, R/o Village- Faridpur
        Sakra Post- Dholi District Muzaffarpur working as Prakhand Trained
        Teacher, Elevated Middle School, Sakrauli Buchauli, Jandaha Block,
        District, Vaishali.

                                                                    ... ... Petitioner/s
                                      Versus
  1.    The State of Bihar through the Additional Chief Secretary, Education
        Department, Bihar Patna.
  2.    The Additional Chief Secretary, Education Department, Bihar Patna.
  3.    The Director, Primary Education, Education Department, Bihar Patna.
  4.    The District Magistrate, Vaishali.
  5.    The District Education Officer, Vaishali.
  6.    The District Program Officer, Establishment, Vaishali.
  7.    The Block Education Officer, Jandaha, District- Vaishali.
  8.    The Block Development Officer cum Executive Officer, Block Niyojan
        Unit, Jandaha, Vaishali.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                       Civil Writ Jurisdiction Case No. 9916 of 2022
       ======================================================
       Sheela Kumari D/o Sri Rajendra Prasad, Resident of Village-Sarilchak, P.O.,
       P.S. and District-Nalanda, presently working as Panchayat Teacher in Primary
       School, Sakari, Block-Islampur, District-Nalanda.

                                                                    ... ... Petitioner/s
                                              Versus
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          32/45




  1.    The State of Bihar through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer, Nalanda.
  3.    The District Programme Officer (Establishment), Nalanda.
  4.    The Block Education Officer, Islampur, P.O. and P.S.-Islampur, District-
        Nalanda.
  5.    The Headmaster, Primary School, Sakari, Block-Islampur, District-Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 10525 of 2022
       ======================================================
       Nandlal Son of Surya Narain Prasad, Resident of Village - Santan Bigha,
       Police Station - Tharthari, District - Nalanda (Bihar).

                                                             ... ... Petitioner/s
                                      Versus
  1.    The State of Bihar through the Principal Secretary, Human Resources
        Department, Bihar, Patna.
  2.    The Principal Secretary Human Resources Department, Bihar, Patna.
  3.    The District Education Officer, Nalanda at Biharsharif, District - Nalanda.
  4.    The District Appellate Authority, Nalanda, District - Nalanda.
  5.    The Block Education Officer, Chandi, Block - Chandi, District - Nalanda.
  6.    The Head Master, Primary School Thakur Asthan, Chandi, Police Station -
        Chandi, Block - Chandi, District - Nalanda.
  7.    The Mukhiya, Gram Panchayat Raj, Sheikhpur, Block - Chandi, Police
        Station - Chandi, District - Nalanda.
  8.    The Panchayat Secretary, Gram Panchayat Raj Shekhpur, Block - Chandi,
        Police Station - Chandi, District - Nalanda.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 10603 of 2022
       ======================================================
       Satyawati Devi @ Satyawati Kunwar Wife of Late Sushil Kumar Tiwari @
       Sushil Tiwari Resident of Village- Tiwari Mathiya, P.O.- Sipaya Dhala, P.S.-
       Vishwambharpur, District- Gopalganj, Presently working as Panchayat
       Teacher in N.P.S., Lakshmipur, Kuchaikote, District- Gopalganj.

                                                                    ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Director, Primary Education, Govt. of Bihar,
        New Secretariat, Patna.
  2.    The District Education Officer, Gopalganj.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          33/45




  3.    The District Programme Officer (Establishment) Gopalganj.
  4.    The Block Education Officer, Kuchaikote., P.O. and P.S.- Kuchaikote,
        District- Gopalganj.
  5.    The Headmaster, N.P.S. Lakshmipur, Kuchkaikote, District- Gopalganj.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 10716 of 2022
       ======================================================
       Sandip Kumar Rana Son of Late Rana Umesh Prasad Resident of -Rana Villa,
       New Colony Balughat, Near R.N.S. College, Ward No. 16, P.O. and P.S.-
       Muzaffarpur, District- Muzaffarpur presently posted as Panchayat Teacher,
       Rajkiya Primary School Zero Mile Bazar Samiti Musahari, Muzaffarpur.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar Through the Director, Primary Education, Government of
        Bihar, Patna.
  2.    The Director, Primary Education, Government of Bihar, Patna.
  3.    The District Magistrate, Muzaffarpur.
  4.    The District Education Officer, Muzaffarpur.
  5.    The Programme Officer (Estab.), Muzaffarpur.
  6.    The Block Education Officer, Musahari, District- Muzaffarpur.
  7.    The Mukhiya, Gram Panchayat Raj Sahbajpur, Musahari, District-
        Muzaffarpur.
  8.    The Panchayat Secretary, Gram Panchayat Raj Sahbajpur, Musahari,
        District- Muzaffarpur.
  9.    The Head Master, Primary School, Zero Mile Bazar Samiti, Sahbajpur,
        Musahari, District- Muzaffarpur.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 11544 of 2022
       ======================================================
       Shatrughna Kumar Sahu @ Shatrudhan Kumar Sah S/o Sri Ram Chandra
       Sahu R/o Village and Post- Simari P.S.- Bisfi District- Madhubani working as
       Prakhand Teacher, Elevated Middle school, Sonama Tol Simari, Block- Bisfi,
       District- Madhubani.

                                                                    ... ... Petitioner/s
                                      Versus
  1.    The State of Bihar through the Additional Chief Secretary, Education
        Department, Bihar Patna.
  2.    The Additional Chief Secretary, Education Department, Bihar Patna.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          34/45




  3.    The Director, Primary Education, Education Department, Bihar, Patna.
  4.    The District Magistrate, Madhubani.
  5.    The District Education Officer, Madhubani.
  6.    The District Program Officer, Establishment, Madhubani.
  7.    The Block Education Officer, Bisfi, District- Madhubani.
  8.    The Block Development Officer cum Executive Officer, Block Niyojan
        Unit, Bisfi Madhubani.
  9.    The Mukhiya, Gram Panchayat Simari, Block Bisfi, District- Madhubani.
  10. The Panchayat Sachiv, Gram Panchayat Simari, Block Bisfi, District-
      Madhubani.
  11. Maheshwar Kamat S/o Sri Shobhit Kamat R/o Village and Post Simari,
      Block- Bisfi, District- Madhubani.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 12324 of 2022
       ======================================================
  1.    Suryadev Prasad Singh Son of Pashupati Prasad Singh, resident of village
        and Post - Guthani, Police Station - Guthani, Siwan. At present posted and
        working as Prakhand Teacher in Govt. Middle Santhi, Anchal -
        Raghunathpur, District - Siwan.
  2.    Anjali Gupta, Daughte of Vasudeo, Wife of Ajay Gupta, resident of Village
        and Post - Guthani, Police Station- Guthani, Siwan. At present posted and
        working as Prakhand Teacher in Govt. Kanya Middle Raghunathpur, Anchal
        - Raghunathpur, District - Siwan.
  3.    Shila Kumari, Daughter of Dharmdeo Prasad Singh, Wife of Bhim Bali
        Pandit, resident of village and Post - Guthani, Police Station - Guthani,
        District - Siwan. Address mentioned in Aadhar Card is village - Shrinagar,
        VTC - Mairwa, District - Siwan. At present posted and working as Prakhand
        Teacher in Govt. Kanya Upgraded Middle Kanhauli, Anchal - Raghunathpur,
        District - Siwan.

                                                                       ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary-cum-Additional            Chief   Secretary,   Education
        Department, Govt. of Bihar, Patna.
  3.    The Director Primary Education, Govt. of Bihar, Patna.
  4.    The District Education Officer, Siwan.
  5.    The District Programme Officer (Establishment), Siwan.
  6.    The Block Development Officer, Raghunathpur, District - Siwan.
  7.    The Block Panchayati Raj Officer, Raghunathpur, District - Siwan.
  8.    The Block Education Officer, Raghunathpur, District - Siwan.
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                           35/45




                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 12987 of 2022
       ======================================================
       Kanchan Kumari D/o Shri Ram Narayan Singh, Assistant Teacher, Urdu
       Middle School, Salempur, P.s. Haspura, District-Aurangabad.

                                                                     ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
  3.    The District Education Officer, Aurangabad.
  4.    The District Programme Officer (Estab.) Aurangabad.
  5.    The Block Development Officer-cum-Secretary, Employment Unit, Block
        Haspura, Dist. Aurangabad.
  6.    The Block Education Officer, Block Haspura, Dist. Aurangabad.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 13152 of 2022
       ======================================================
       Ram Parikshan Mandal son of Sri Hirai Mandal @ Heerai Mandla, Resident
       of Village and Post-Pathrahi, Police Station-Ladania, District-Madhubani.

                                                            ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Additional Chief Secretary, Education
        Department, New Secretariat, Patna.
  2.    Director Secondary Education, Education Department, New Secretariat,
        Patna.
  3.    Chief Executive Officer, Zila Parishad, Madhubani.
  4.    District Programm        Officer   (Establishment),   Education   Department,
        Madhubani.
  5.    Head Master, Ishwari Bhagat Ucch Vidyalay Parasahi Goth, Khutaura,
        District-Madhubani.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                    Civil Writ Jurisdiction Case No. 13250 of 2022
       ======================================================
       Shriniwas Sharma S/o Sri Arjun Sharma resident of Near Ice Factory, Sri
       Krishna Nagar, P.O.- Aurangabad, P.S.- Aurangabad, District- Aurangabad.

                                                                     ... ... Petitioner/s
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          36/45




                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
  3.    The District Education Officer, Aurangabad.
  4.    The District Programme Officer (Estab.), Aurangabad.
  5.    The Block Education Officer, Block- Aurangabad, Dist.- Aurangabad.
  6.    The Block Development Officer-cum-Secretary, Employment Unit, Block-
        Aurangabad, Dist.- Aurangabad.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 13316 of 2022
       ======================================================
       Poonam Kumari wife of Mithilesh Kumar, resident of Village- Shahpur
       Pokhara, P.O.- Aurangabad, P.S.- Aurangabad, District- Aurangabad.

                                                                   ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar
  2.    The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
  3.    The District Education Officer, Aurangabad.
  4.    The District Programme Officer, (Estab.), Aurangabad.
  5.    The Block Education Officer, Block- Madanpur, Dist. Aurangabad.
  6.    The Block Development Officer-cum- Secretary, Employment Unit, Block-
        Madanpur, Dist. Aurangabad.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                      Civil Writ Jurisdiction Case No. 13487 of 2022
       ======================================================
  1.    Dulari Kumari D/o Ramdeo Paswan Resident of Village and P.O.- Farka,
        P.S.- Sabaur, District- Bhagalpur.
  2.    Dilip Kumar S/o Sahdeo Prasad Mandal Resident of Village- Sheikhpura,
        P.O.- Harnathpur, P.S. Sabaur, District- Bhagalpur.
  3.    Rajesh Kumar S/o Deep Narayan Mandal Resident of Village- Gopalpur,
        Krishna Colony, P.O.- Bahadurpur, P.S.- Ziromile, District- Bhagalpur.
  4.    Dayanand Kumar S/o Sachchidanand Yadav Resident of Village- Mirzapur,
        P.O. and P.S.- Sabaur, District- Bhagalpur.
  5.    Ajay Kumar Singh S/o Yamuna Prasad Singh Resident of Village-
        Khanakitta, P.O. and P.S.- Sabaur, District- Bhagalpur.

                                                                   ... ... Petitioner/s
                                              Versus
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          37/45




  1.    The State of Bihar through the Principal Secretary, Department of
        Education, Government of Bihar, Patna.
  2.    The Director, Primary Education, Government of Bihar, Patna.
  3.    The District Magistrate, Bhagalpur.
  4.    The District Education Officer, Bhagalpur.
  5.    The District Programme Officer (Establishment), Bhagalpur.
  6.    The Block Development Officer, Block- Goradih, District- Bhagalpur.
  7.    The Block Education Officer, Block- Goradi, District- Bhagalpur.
  8.    The Headmaster, Middle School, Saraiya, Block- Goradih, District-
        Bhagalpur.

                                                 ... ... Respondent/s
       ======================================================
                                               with
                     Civil Writ Jurisdiction Case No. 13555 of 2022
       ======================================================
       Jitendra Tiwari S/o Sri Ram Pujan Tiwari Resident of Village- Dughara, P.O.-
       Khanethi, P.S.- Sonhan, District- Kaimur (Bhabua).

                                                                      ... ... Petitioner/s
                                              Versus
  1.    The State of Bihar Bihar.
  2.    The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
  3.    The District Education Officer, Aurangabad.
  4.    The District Programme Officer (Estab.), Aurangabad.
  5.    The Block Education Officer, Block- Barun, Dist.- Aurangabad.
  6.    The Panchayat Secretary-cum-Secretary, Employment                Unit,    Gram
        Panchayat- Pouthu, Block- Barun, Dist.- Aurangabad.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 22186 of 2019)
       For the Petitioner/s      :       Mr.Ambrish Kumar Jha
       For the Respondent/s      :       Mr.Ashutosh Ranjan Pandey ( Aag15 )
       (In Civil Writ Jurisdiction Case No. 22267 of 2019)
       For the Petitioner/s      :       Mr.Devendra Kumar
       For the Respondent/s      :       Mr.Jitendra Kumar Roy 1 (Sc13)
       (In Civil Writ Jurisdiction Case No. 5113 of 2020)
       For the Petitioner/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s      :       Mr.Smt. Binita Singh (Sc28)
       (In Civil Writ Jurisdiction Case No. 5248 of 2020)
       For the Petitioner/s      :       Mr.Sri Krishna Ranjan
       For the Respondent/s      :       Mr.Madhaw Prasad Yadaw (Gp23)
       (In Civil Writ Jurisdiction Case No. 5367 of 2020)
       For the Petitioner/s      :       Mr.Prabhakar Singh
       For the Respondent/s      :       Mr.Kameshwar Kumar (Gp17)
       (In Civil Writ Jurisdiction Case No. 5374 of 2020)
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          38/45




       For the Petitioner/s      :       Mr.Sanjay Kumar Singh
       For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
       (In Civil Writ Jurisdiction Case No. 5994 of 2020)
       For the Petitioner/s      :       Mr.Ajit Kumar
       For the Respondent/s      :       Mr.Binita Singh ( Sc8 )
       (In Civil Writ Jurisdiction Case No. 6982 of 2020)
       For the Petitioner/s      :       Mr.Krishna Kant Singh
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 3938 of 2021)
       For the Petitioner/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 4368 of 2021)
       For the Petitioner/s      :       Mr.Chandra Shekhar Singh
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 4576 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 4994 of 2021)
       For the Petitioner/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s      :       Mr.Lait Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 5772 of 2021)
       For the Petitioner/s      :       Mr.Rajeev Kumar Singh
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 10946 of 2021)
       For the Petitioner/s      :       Mr.Shyama Kant Singh
       For the Respondent/s      :       Mr.Madhaw Pd. Yadaw (Gp23)
       (In Civil Writ Jurisdiction Case No. 11326 of 2021)
       For the Petitioner/s      :       Mr.Kumar Kaushik
       For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
       (In Civil Writ Jurisdiction Case No. 11731 of 2021)
       For the Petitioner/s      :       Mr.Abhay Kumar Jha
       For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
       (In Civil Writ Jurisdiction Case No. 11780 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
       (In Civil Writ Jurisdiction Case No. 11970 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Lalit Kishore (Ag)
       (In Civil Writ Jurisdiction Case No. 12159 of 2021)
       For the Petitioner/s      :       Mr.Mrityunjay Kumar
       For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
       (In Civil Writ Jurisdiction Case No. 13530 of 2021)
       For the Petitioner/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
       (In Civil Writ Jurisdiction Case No. 14282 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Subash Chandra Mishra ( Sc16 )
       (In Civil Writ Jurisdiction Case No. 14531 of 2021)
       For the Petitioner/s      :       Mr.Shashi Bhushan Kumar
       For the Respondent/s      :       Mr.Madanjeet Kumar (Gp20)
       (In Civil Writ Jurisdiction Case No. 14816 of 2021)
       For the Petitioner/s      :       Mr.Alok Ranjan
       For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
       (In Civil Writ Jurisdiction Case No. 16275 of 2021)
       For the Petitioner/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
       (In Civil Writ Jurisdiction Case No. 16527 of 2021)
 Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                          39/45




       For the Petitioner/s      :       Mr.Ashutosh Nath
       For the Respondent/s      :       Mr.Smt. Binita Singh (Sc28)
       (In Civil Writ Jurisdiction Case No. 17525 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Prabhakar Jha (Gp27)
       (In Civil Writ Jurisdiction Case No. 19246 of 2021)
       For the Petitioner/s      :       Mr.Sunil Kumar
       For the Respondent/s      :       Mr.Smt. Shilpa Singh (Ga12)
       (In Civil Writ Jurisdiction Case No. 19423 of 2021)
       For the Petitioner/s      :       Mr.Tripurari Nath Ambastha
       For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
       (In Civil Writ Jurisdiction Case No. 19610 of 2021)
       For the Petitioner/s      :       Mr.Umesh Kumar Mishra
       For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
       (In Civil Writ Jurisdiction Case No. 3194 of 2022)
       For the Petitioner/s      :       Mr.Rajeev Kumar Singh
       For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
       (In Civil Writ Jurisdiction Case No. 6050 of 2022)
       For the Petitioner/s      :       Mr.Pramod Mishra
       For the Respondent/s      :       Mr.Madan Jeet Kumar ( Gp 20 )
       (In Civil Writ Jurisdiction Case No. 6577 of 2022)
       For the Petitioner/s      :       Mr.Bipin Bihari Singh
       For the Respondent/s      :       Mr.Madan Jeet Kumar ( Gp 20 )
       (In Civil Writ Jurisdiction Case No. 6746 of 2022)
       For the Petitioner/s      :       Mr.Chandra Mauli Chaurasia
       For the Respondent/s      :       Mr.Shilpa Singh ( Ga 12 )
       (In Civil Writ Jurisdiction Case No. 7072 of 2022)
       For the Petitioner/s      :       Mr.Madhav Raj
       For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
       (In Civil Writ Jurisdiction Case No. 7242 of 2022)
       For the Petitioner/s      :       Mr.Dhannjay Kumar
       For the Respondent/s      :       Mr.Smt. Shilpa Singh ( Ga 12 )
       (In Civil Writ Jurisdiction Case No. 7544 of 2022)
       For the Petitioner/s      :       Mr.Arun Kumar Singh
       For the Respondent/s      :       Mr.Kameshwar Kumar ( Gp 17 )
       (In Civil Writ Jurisdiction Case No. 7567 of 2022)
       For the Petitioner/s      :       Mr.Sanjay Kumar
       For the Respondent/s      :       Mr.Madhaw Prasad Yadaw ( Gp 23 )
       (In Civil Writ Jurisdiction Case No. 7906 of 2022)
       For the Petitioner/s      :       Mr.Sanjeev Kumar Singh
       For the Respondent/s      :       Mr.Kameshwar Kumar ( Gp 17 )
       (In Civil Writ Jurisdiction Case No. 8492 of 2022)
       For the Petitioner/s      :       Mr.Sanjay Kumar
       For the Respondent/s      :       Mr.Madanjeet Kumar (Gp20)
       (In Civil Writ Jurisdiction Case No. 8629 of 2022)
       For the Petitioner/s      :       Mr.Rajesh Kumar Sinha
       For the Respondent/s      :       Mr.Smt. Binita Singh ( Sc 28 )
       (In Civil Writ Jurisdiction Case No. 8816 of 2022)
       For the Petitioner/s      :       Mr.Bimal Kumar
       For the Respondent/s      :       Mr.Subhash Chandra Mishra ( Sc 16 )
       (In Civil Writ Jurisdiction Case No. 9711 of 2022)
       For the Petitioner/s      :       Mr.Sanjeev Kumar Singh
       For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
       (In Civil Writ Jurisdiction Case No. 9731 of 2022)
       For the Petitioner/s      :       Mr.Kaushal Kishor
       For the Respondent/s      :       Mr.Kameshwar Kumar (Gp17)
       (In Civil Writ Jurisdiction Case No. 9760 of 2022)
          Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022
                                                   40/45




                 For the Petitioner/s      :       Mr.Manoj Kumar Manoj
                 For the Respondent/s      :       Mr.Smt. Binita Singh (Sc28)
                 (In Civil Writ Jurisdiction Case No. 9916 of 2022)
                 For the Petitioner/s      :       Mr.Bipin Bihari Singh
                 For the Respondent/s      :       Mr.Kameshwar Kumar (Gp17)
                 (In Civil Writ Jurisdiction Case No. 10525 of 2022)
                 For the Petitioner/s      :       Mr.Rabindra Prasad Singh
                 For the Respondent/s      :       Mr.Jitendra Kumar Roy 1 ( Sc 13 )
                 (In Civil Writ Jurisdiction Case No. 10603 of 2022)
                 For the Petitioner/s      :       Mr.Bipin Bihari Singh
                 For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
                 (In Civil Writ Jurisdiction Case No. 10716 of 2022)
                 For the Petitioner/s      :       Mr.Shashi Bhushan Singh
                 For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
                 (In Civil Writ Jurisdiction Case No. 11544 of 2022)
                 For the Petitioner/s      :       Mr.Manoj Kumar Manoj
                 For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
                 (In Civil Writ Jurisdiction Case No. 12324 of 2022)
                 For the Petitioner/s      :       Mr.Umesh Kumar Mishra
                 For the Respondent/s      :       Mr.Prabhakar Jha (Gp27)
                 (In Civil Writ Jurisdiction Case No. 12987 of 2022)
                 For the Petitioner/s      :       Mr.Ajit Kumar
                 For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
                 (In Civil Writ Jurisdiction Case No. 13152 of 2022)
                 For the Petitioner/s      :       Mr.Pratap Sharma
                 For the Respondent/s      :       Mr.Smt. Binita Singh ( Sc 28 )
                 (In Civil Writ Jurisdiction Case No. 13250 of 2022)
                 For the Petitioner/s      :       Mr.Shambhu Sharan Kumar
                 For the Respondent/s      :       Mr.Smt. Binita Singh ( Sc 28 )
                 (In Civil Writ Jurisdiction Case No. 13316 of 2022)
                 For the Petitioner/s      :       Mr.Shambhu Sharan Kumar
                 For the Respondent/s      :       Mr.Jitendra Kr. Roy 1 (Sc13)
                 (In Civil Writ Jurisdiction Case No. 13487 of 2022)
                 For the Petitioner/s      :       Mr.Pramod Mishra
                 For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
                 (In Civil Writ Jurisdiction Case No. 13555 of 2022)
                 For the Petitioner/s      :       Mr.Shambhu Sharan Kumar
                 For the Respondent/s      :       Mr.Subhash Chandra Mishra (Sc16)
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                 SHARMA
                                       ORAL ORDER

5   29-11-2022

1. All these writ petitions were tagged together as there's a common grievance in all the writ petitions that the salary is not being released of the petitioners. In some cases, the petitioners were appointed after orders passed by the District Appellate Authority and State Appellate Authority. Petitioners Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022 41/45 counsels have submitted that while the petitioners are working regularly, their salary has been withheld without giving any reasons. The Additional Chief Secretary was therefore called to explain as to why the salary is being withheld.

2. The Additional Chief Secretary vide his circular dated 08.07.2022 has passed following order addressed to all the District Education Officers and the District Programme Officers Establishment:-

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3. From the perusal of above, it is apparent that the respective nodal officers have a responsibility to see that salary of the teachers is not withheld. If there is any delinquency committed by any of the teacher, the provisions of CCA Rules, 2005 have to be applied. He may be suspended or departmental enquiry be initiated against him. However, there is no scope for Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022 42/45 stopping the salary of a person who is working. The same would amount to begar in terms of Article 23(2) of the Constitution of India and would be a deprivation of his Fundamental Right. In view thereof, the action of the respondent in withholding the salary of the petitioners is held to be illegal and arbitrary exercise of power.

4. Learned counsels for the petitioners have informed that several of them have been paid some part of their salary after the orders passed by the Additional Chief Secretary Education (supra). However, still the arrears of salary have not been released.

5. Learned counsels appearing for the State submit that there are cases where the teachers absentee certificate has not been forwarded by the concerned school or by the employment unit. It is also stated that certificate regarding recognition of the degree has also not been forwarded.

6. In the opinion of this Court, certification regarding recognition of degree is a question altogether foreign to the payment of salary. If any persons degree or educational qualifications are required to be verified, the exercise has to be conducted by the department itself. For the said purpose, the concerned teacher cannot be denied his salary. The judgment of Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022 43/45 the Supreme Court has already been cited by the Additional Chief Secretary in his circular (supra). Thus, excuses of want of verification of educational qualifications cannot be accepted to deny salary to the teachers.

7. Even if a criminal case has been registered, unless a charge-sheet has been filed, it cannot be said that criminal case is pending against a teacher. It is only under scrutiny by the investigating authority. On that count too, salary of a teacher cannot be withheld. However, if subsequently it is found that forgery has been committed or appointment has been obtained by fraudulent means, the entire salary can be recovered from the concerned individuals apart from other actions to be taken against him.

8. Keeping in view above, it is directed that the salary of the teachers shall not be withheld on excuses as above and arrears of salary shall also be released. Fund in this regard shall be made available by the Education Department to the concerned employment units for the purpose of payment. It is made clear that if the arrears are not released within a stipulated period of four months from today, the teachers would be entitled to receive interest on the arrears of the amount of salary at the rate of nine per cent. The interest amount shall be recoverable Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022 44/45 from the respective District Education Officers/District Programme Establishment Officer.

9. If the salary/arrears of salary are not released, the concerned teacher would also be entitled to file an appeal before the respective District Appellate Authority. If such an appeal is preferred, the same shall be decided expeditiously within a period of three months. If required, the District Appellate Authority/State Appellate Authority would be also empowered to impose penalty in terms of Rule 16 of the Rules of 2020 which provides as under:

"16. Power to impose Punishment:-
In case of non-compliance of the order/direction or in case of any complaints by the party for compliance of the order:-
(i) The Appellate Authority shall impose punishment against-concerned party but he will be given adequate opportunity of hearing before imposing punishment.
(ii) The Appellate Authority may impose penalty upto Rs. 50,0001/- (Fifty thousand only) upon the answerable party. The amount of penalty shall be deposited in the Treasury under the head indicated by the Department. The amount of penalty shall be recoverable by way of Public demand.
(iii) The Appellate Authority shall have jurisdiction to make recommendation to the concerned Department to initiate Departmental proceeding or to take necessary action against the delinquent employee under the provisions of Bihar Service Code/Bihar Panchayat Raj Act 2006/Bihar Municipal Act 2007 and other relevant provisions."

10. Any individual grievance still pending or not redressed can be taken up before the concerned District Patna High Court CWJC No.22186 of 2019(5) dt.29-11-2022 45/45 Appellate Authority/State Appellate Authority by filing an appeal.

11.With aforesaid directions, all writ petitions stands disposed of.

(Sanjeev Prakash Sharma, J) Sachin/-

Item No.97 U