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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1)(ii) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(ii)direct the concerned institution to refund the fee in case where the student withdraws from the course as per norms of Council /State Government;