Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in The Insurance Rules, 1939 42. [* * *] [ Rule 42 omitted by G.S.R. 623(E), dated 20.9.2004 (w.e.f. 20.9.2004).]
