Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 30 in Rules Under Section 12 of the Northern India Ferries Act, 1878 30. The lessee shall perform the duties of a village watchman as defined in Section 45, Code of Criminal Procedure.
