Patna High Court - Orders
M/S Marico Ltd. vs The State Of Bihar & Ors on 23 February, 2018
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.98 of 2015
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M/s Marico Ltd.
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Alok Kumar Agrawal, Advocae
For the Respondent/s : Mr. LALIT KISHORE, AG
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 23-02-2018As prayed for on behalf of the appellant, list after six weeks.
(Rajendra Menon, CJ) ( Anil Kumar Upadhyay, J) spandey/-
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