Indian Kanoon - Search engine for Indian Law

Bombay High Court

Chandrasekaran S/O K.V. Subaiyya vs K.V. Subaiyya And Ramasubbu ... on 25 February, 2019

                                                                                   JSB



                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 25th February, 2019

CALLED OUT THIRD PARTY APPLICATION FOR DIRECTION :

30.   TPACL/24/2019                   )   Applicant is present in person.
      TP/17/2011                      )
                                      )   P.C.:      Applicant is directed to serve notice
                                      )   along with Affidavit in support upon
                                      )   Petitioner and to file Affidavit of Service to
                                      )   that effect.
                                      )
                                      )   Adjourned to 06.03.2019.




25-02-2019

Prothonotary and Senior Master ::: Uploaded on - 01/03/2019 ::: Downloaded on - 21/03/2019 14:15:33 :::