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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(7) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(7)All shelter homes shall submit a report of children using the shelter home facility along with a photograph of the child to the Committee, the missing persons bureau or Special Juvenile Police Unit and the District Child Protection Unit or the State Child Protection Unit.