Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(2) in West Bengal Town and Country (Planning and Development) Act, 1979 (2)The Advisory Council shall consist of not more than fifteen but not less than eight members as may be appointed by the State Government in his behalf.
