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State of Madhya Pradesh - Section

Section 87 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

87.

At the time of issuing a certificate of registration a registering authority shall certify to its stability, proper equipment and the soundness and strength of the bull and generally for the safety and convenience of the travelling public. The registering authority shall satisfy itself that the proportions of the vessel are such as to provide ample stability to carry with safety the number of passengers for which the vessel has been measured and if in doubt to test the stability of the vessel by placing weights equal to the total weight of passengers and crew at 140 lbs. for each person, such weights to be placed to one side of the midship line or with the area which would be occupied by the passengers crowding to one side. When considering the question of stability and strength of the vessel the registering authority shall remember that as many as the total number of passengers on board as can find standing room are liable to congregate on the deck.