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[Cites 0, Cited by 0] [Section 111(14)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(14)(i) in West Bengal Co-operative Societies Act, 2006

(i)to pay claims against the Co-operative society including interest up to the date of the order for its dissolution according to the priority in full or rateably as the assets of the Co-operative society permit;