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State of Maharashtra - Section

Section 32 in Maharashtra Cinemas (Regulation) Rules, 1966

32. A. C. 3-phase or D. C. 3-phase wire system.

- Where supply is available on 3-phase A. C. system, the circuits A, B and C shall be supplied from three different phases, but where the supply is given on D. C. 3 wire system, the circuits B and C shall be supplied from two different sides and all lights, fans and other electrical apparatus on the stage shall be connected to one side only in common with either B or C.