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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(5)(h) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(h)call from any office of other place maintained by the University information or returns that he may consider necessary for the performance of his duties.