Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 169(2)] [Section 169] [Entire Act]

Union of India - Subsection

Section 169(2)(c) in The National Security Guard Rules, 1987

(c)All financial irregularities, losses, theft and misappropriation of public or Security Guard property, where it is necessary to obtain the order of a superior officer on such irregularities, loss, theft or misappropriation.