Section 19(3)(a) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

(a)the place for which the certificate of vending has been issued is urgently required for most essential public purposes;

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