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Chattisgarh High Court

Neeta Dilliwar vs Angesh Kumar Dilliwar on 29 September, 2021

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                             CRMP No. 1026 of 2021
                  Neeta Dilliwar Versus Angesh Kumar Dilliwar




29-09-2021         Mr. Avinash Chand Sahu, counsel for the petitioner.
                   Heard on admission as also on I.A.No.1 of 2021, which
             is an application for grant of stay.
                   Admit.
                   Issue notice to respondents on admission as also on

I.A.No.1 of 2021 on payment of process fee within one week. Notice be made returnable in four weeks.

List this case after four weeks.

Sd/-

(Narendra Kumar Vyas) Judge Raju