Chattisgarh High Court
Neeta Dilliwar vs Angesh Kumar Dilliwar on 29 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 1026 of 2021
Neeta Dilliwar Versus Angesh Kumar Dilliwar
29-09-2021 Mr. Avinash Chand Sahu, counsel for the petitioner.
Heard on admission as also on I.A.No.1 of 2021, which
is an application for grant of stay.
Admit.
Issue notice to respondents on admission as also on
I.A.No.1 of 2021 on payment of process fee within one week. Notice be made returnable in four weeks.
List this case after four weeks.
Sd/-
(Narendra Kumar Vyas) Judge Raju