Delhi High Court - Orders
Paypal Payments Private Limited vs Financial Intelligence Unit India & Anr on 9 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2021, CM APPL. 421/2021(Interim Relief), CM APPL.
36894/2021(Permission)
PAYPAL PAYMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Mukul Rohtagi, Sr. Adv. with
Mr. Sajan Poovayya, Sr. Adv. with
Mr. Anuj Benu, Mr. Shiv, Mr.
Shikhar Mehra and Ms. Raksha
Aggarwal, Advocates
versus
FINANCIAL INTELLIGENCE UNIT INDIA & ANR.
..... Respondents
Through: Mr.Zoheb Hossain, Mr. Vivek
Gurnani, Advocates for R-1.
Mr. Parag Tripathi, Sr. Adv. with Mr.
Ramesh Babu, Ms. Nisha Sharma,
Ms. Sanya Panjwani, Ms. Vishaka
Nagraj, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 09.05.2022 Learned counsel for the petitioner is permitted to place on the record a brief synopsis of submissions in terms of the earlier order passed.
Mr. Hossain, learned counsel appearing for the first respondent may also do so on or before the next date fixed.
As prayed, list again on 23.05.2022.
YASHWANT VARMA, J.
MAY 9, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:11.05.2022 12:08:52