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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(8)(c) in The Gujarat Panchayats Act, 1993

(c)who hires or procures whether on payment or otherwise, any vehicle or vessel for the conveyance of any voter (other than the person himself, the members of his family or his agent) to and from any polling, station;