Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999

(7)Particulars regarding interview or test of Applicants :-
(a)Date of interview or test
(b)Time of interview or test
(c)Place of interview or test
(d)Designation and address of person to whom applicants should report