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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(d) in Kerala Gaming Act, 1960

(d)"On-line lottery" means a system of gambling organised, conducted, promoted, marketed or sold through electronic devices including computers, computer peripherals and other equipments for operating on-line lottery systems, lottery terminals, etc , where the information about the player's choice of any particular number or combination of numbers etc is simultaneously registered with the central computer server which assigns a unique number to verify the validity;