- All applications for the printing of non-standard form must be submitted to the Director in the prescribed form and in accordance with the prescribed rules. If the Director decides to support the applications, he will refer them to the Government in the Finance Department.(G. O. no. 8873-F., dated the 22nd June 1917; no. 15708-F., dated the 17th November 1917; no. 4672-F., dated the 8th June, 1923 and item no. 31 of Appendix 5 of the Bihar Financial Rule, Volume II.)Note. - Other detailed instructions regarding the submission of indents will be found in the "Rules for the Supply and Custody of Printed Forms".(C)Indents for Stationery
