Punjab-Haryana High Court
Prince vs State Of Haryana And Another on 14 November, 2018
Author: Ritu Bahri
Bench: Ritu Bahri
CWP No.20394 of 2018 (O&M)
and other connected cases -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.20394 of 2018 (O&M)
DATE OF DECISION : 14.11.2018
Prince
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22061 of 2018
Dinesh Kumar and others
...Petitioners
versus
Haryana Staff Selection Commission
...Respondent
CWP No. 21218 of 2018
Pankaj Kumar
...Petitioner
versus
State of Haryana
...Respondent
CWP No. 21464 of 2018
Kharak Singh and others
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 22273 of 2018
Ravinder Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
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CWP No. 21594 of 2018
Dharmender
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 23410 of 2018
Indu
...Petitioner
versus
Haryan Staff Selection Commission
...Respondent
CWP No. 21458 of 2018
Hari Pal Singh
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 20745 of 2018
Rakesh Kumar Yadav
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 208016 of 2018
Poonam
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 20805 of 2018
Rahul
...Petitioner
2 of 17
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versus
State of Haryana and others
...Respondents
CWP No. 20840 of 2018
Sandeep Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 20841 of 2018
Balinder Kumar and others
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 20849 of 2018
Vikas and others
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 21172 of 2018
Dinesh Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 21269 of 2018
Rajesh Gahlawat
...Petitioner
versus
State of Haryana and others
...Respondents
3 of 17
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CWP No. 21312 of 2018
Yajvinder and others
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 21356 of 2018
Jyoti Kumari
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 21366 of 2018
Satish Kumar
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 21367 of 2018
Narender and others
...Petitioners
versus
State of Haryana and another
...Respondents
CWP No. 21403 of 2018
Ajit Singh Yadav
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
4 of 17
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and other connected cases -5-
CWP No. 21404 of 2018
Deepak Tyagi
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 21434 of 2018
Kiran
...Petitioner
versus
Haryana Staff Selection Commission
...Respondent
CWP No. 21538 of 2018
Amandeep Poonia
...Petitioner
versus
The State of Haryana and others
...Respondents
CWP No. 21600 of 2018
Pankaj Sahu
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 21665 of 2018
Narender Chander Pal
...Petitioner
versus
State of Haryana and others
...Respondents
5 of 17
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CWP No. 21700 of 2018
Suresh Kumar
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 21705 of 2018
Rajender Singh and others
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 21714 of 2018
Vikas Rohal
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 21727 of 2018
Gaurav Kumar
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 21728 of 2018
Manoj Lamba and others
...Petitioners
versus
Haryana Staff Selection Commission
...Respondent
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CWP No. 21737 of 2018
Navneet Pal Singh
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 21738 of 2018
Ankur Vashist
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 21766 of 2018
Jyoti
...Petitioner
versus
State of Haryana and others
CWP No.21798 of 2018
Manoj Kumar
...Petitioner
versus
The Haryan Staff Selection Commission
...Respondent
CWP No. 21819 of 2018
Deepak Kumar
...Petitioner
versus
Haryana Staff Selection Commission
and others
...Respondents
7 of 17
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CWP No. 21885 of 2018
Santosh Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 21889 of 2018
Sachin Vats
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 21894 of 2018
Rajesh Sharma
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 21908 of 2018
Pradeep Kumar
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 21919 of 2018
Ankit Mangal
...Petitioner
versus
The Haryana State Agricultural Marketing Board
and others
...Respondents
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CWP No. 21927 of 2018
Manish
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 21948 of 2018
Mandeep Singh
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 22034 of 2018
Mukesh Kumar
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 22038 of 2018
Prince Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22041 of 2018
Bhupender
...Petitioner
versus
Haryana Staff Selection Commission
...Respondent
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CWP No. 22044 of 2018
Satyawan
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22048 of 2018
Gurjeet
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22056 of 2018
Chander Mohan
...Petitioner
versus
The State of Haryana and another
...Respondents
CWP No. 22060 of 2018
Vikas Singh
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 22063 of 2018
Puneet Kumar
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
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CWP No. 22073 of 2018
Neetu
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 22163 of 2018
Satyawan
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22249 of 2018
Ashok Kumar
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 22271 of 2018
Rakesh Kumar
...Petitioner
versus
The State of Haryana and others
...Respondents
CWP No. 22317 of 2018
Ved Prabha
...Petitioner
versus
State of Haryana and others
...Respondents
11 of 17
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CWP No. 22381 of 2018
Shiv Kumar Chahal
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 22647 of 2018
Udham Singh
...Petitioner
versus
Haryana State Agriculture Marketing Board
and another
...Respondents
CWP No.22713 of 2018
Ashok Kumar
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 22892 of 2018
Ajay Yadav
...Petitioner
versus
State of Haryana and another
...Respondents
CWP No. 23282 of 2018
Sumit Kumar Kairon
...Petitioner
versus
Haryana Staff Selection Commission
...Respondent
12 of 17
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CWP No. 23288 of 2018
Manoj Kumar
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 23306 of 2018
Gourav Sharma
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 23330 of 2018
Deepak Yadav
...Petitioner
versus
State of Haryana and others
...Respondents
CWP No. 23867 of 2018
Ritu
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 24058 of 2018
Ramesh Kumar
...Petitioner
versus
State of Haryana and another
...Respondents
13 of 17
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CWP No. 24062 of 2018
Neha
...Petitioner
versus
Haryana Staff Selection Commission
and another
...Respondents
CWP No. 25674 of 2018
Sandeep Bamal and another
...Petitioners
versus
State of Haryana and others
...Respondents
CWP No. 27267 of 2018
Lok Ram
...Petitioner
versus
Haryana Staff Selection Commission
...Respondent
CORAM : HON'BLE MRS. JUSTICE RITU BAHRI
Present : Mr. Sandeep Thakan, Advocate;
Mr. R. K. Malik, Senior Advocate with
Mr. Sandeep Dhull, Advocate;
Mr. Vikram Sheoran, Advocate;
Mr. Parmod Chauhan, Advocate;
Mr. Jagbir Malik, Advocate;
Mr. Balwinder Singh, Advocate;
Mr. Bhupinder Malik, Advocate;
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Mr. Arshit Goel, Advocate;
Mr. S. S. Yadav, Advocate;
Mr. Amit Prashar, Advocate;
Mr. Krishan Singh, Advocate;
Mr. Kusum raj, Advocate for
Mr. S. S. Sahu, Advocate;
Mr. Shashi Kumar Yadav, Advocate;
Mr. Vivek Khatri, Advocate;
Mr. Suresh Kumar Kaushik, Advocate;
Mr. Jasbir Singh Mor, Advocate;
Mr. Jagminder Singh, Advocate;
Mr. Parveen Chauhan, Advocate;
Mr. Devender Arya, Advocate;
Mr. Anurag Goyal, Advocate;
Mr. Rakesh Gupta, Advocate;
Mr. Sunil Nehra, Advocate,
for the petitioner(s).
Mr. B.R.Mahajan, Advocate General, Haryana with
Mr. Hitesh Pandit, Addl. AG, Haryana and
Mr. Saurabh Mago, AAG, Haryana,
for the respondents.
Mr. Kuldeep Tiwari, Advocate,
for Red Cross Society.
Mr. Lokesh Sharma, Advocate,
for respondent No.5.
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RITU BAHRI, J. (ORAL)
This order shall dispose of the above mentioned writ petitions, as common questions of facts and law are involved in them.
Learned Advocate General, Haryana, has placed on record the minutes of meeting of the Haryana Staff Selection Commission, which was held on 07.09.2018, whereby a decision has been taken with regard to the Institutes which will be considered for Computer Courses for the posts of Mandi Supervisor-cum-Fee Collector. The details of the Institutes are given as under :
01. One year Diploma for Computer Operator and Programming Assistant, Desk Top Publishing Operator, Computer Hardware and Network Maintenance and six month Diploma of Data Entry Operator issued by Skill Development and Industrial Tranining Department.
02. Certificate Course (144 hours) of C-DAC.
03. Certificate Course of HKCL.
04. Certificate Course of HARTRON.
05. All Engineering Degree/Bachelor Degree/Master Degree (different nomenclature) in Computer/Computer Engineering/Computer Science/Information Technology/ Computer Application e.g B.Tech/BE/B.Sc. Engg./BCA/ B.SC./Masters in Computer/Computer Science/Information Technology/Computer Application recognized for AICTE/ UGC.
06. HARTRON Diploma in Financial Accounting with HARTRON Skill Centre.
07. Diploma/Computer Course from District Council for Child Welfare.
08. Diploma/Computer Course from Red Cross Society.
09. Diploma/Computer Course from National Institute of Skill 16 of 17 ::: Downloaded on - 30-12-2018 07:51:07 ::: CWP No.20394 of 2018 (O&M) and other connected cases -17-
Development (NISD) approved from MHRD/Any State Government.
10. Diploma/Computer Course from District Rural Development Agency (DRDA).
11. Diploma/Computer Course from NIELIT (Ministry of IT, Govt. of India).
12. Diploma/Computer Course from any wing of Indian Force (Army/Air Force/Navy).
13. Diploma/Computer Course from ET&T Corporation Ltd.
14. Computer Diploma issued by a College affiliated/ recognized to University (framed under State Act/Central Act).
15. PGDCA issued by University.
16. Three years Diploma in Computer/IT from Polytechnic recognized by Technical Education Department.
Learned State counsel further submits that final results will be declared within one week from the receipt of certified copy of this order.
In view of the above, all the above mentioned writ petitions are disposed of and all the petitioners, who have done their Computer Course from these Institutes, will be considered eligible.
(RITU BAHRI) JUDGE NOVEMBER 14, 2018 shalini Whether speaking/reasoned : yes/no Whether reportable : yes/no 17 of 17 ::: Downloaded on - 30-12-2018 07:51:07 :::