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Punjab-Haryana High Court

Prince vs State Of Haryana And Another on 14 November, 2018

Author: Ritu Bahri

Bench: Ritu Bahri

CWP No.20394 of 2018 (O&M)
and other connected cases                                    -1-



    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                 CHANDIGARH

                             CWP No.20394 of 2018 (O&M)
                             DATE OF DECISION : 14.11.2018

Prince
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 22061 of 2018

Dinesh Kumar and others
                                                 ...Petitioners
         versus

Haryana Staff Selection Commission
                                                 ...Respondent

                             CWP No. 21218 of 2018

Pankaj Kumar
                                                 ...Petitioner
         versus

State of Haryana
                                                 ...Respondent

                             CWP No. 21464 of 2018

Kharak Singh and others
                                                 ...Petitioners
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 22273 of 2018

Ravinder Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents



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                               CWP No. 21594 of 2018

Dharmender
                                                   ...Petitioner
         versus

State of Haryana and others
                                                   ...Respondents

                               CWP No. 23410 of 2018

Indu
                                                   ...Petitioner
         versus

Haryan Staff Selection Commission
                                                   ...Respondent

                               CWP No. 21458 of 2018

Hari Pal Singh
                                                   ...Petitioner
         versus

State of Haryana and others
                                                   ...Respondents

                               CWP No. 20745 of 2018

Rakesh Kumar Yadav
                                                   ...Petitioner
         versus

State of Haryana and others
                                                   ...Respondents

                               CWP No. 208016 of 2018

Poonam
                                                   ...Petitioner
         versus

State of Haryana and others
                                                   ...Respondents

                               CWP No. 20805 of 2018

Rahul
                                                   ...Petitioner


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         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 20840 of 2018

Sandeep Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 20841 of 2018

Balinder Kumar and others
                                                 ...Petitioners
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 20849 of 2018

Vikas and others
                                                 ...Petitioners
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 21172 of 2018

Dinesh Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 21269 of 2018

Rajesh Gahlawat
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents


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                             CWP No. 21312 of 2018

Yajvinder and others
                                                 ...Petitioners
         versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 21356 of 2018

Jyoti Kumari
                                                 ...Petitioner
         versus

State of Haryana and another
                                                 ...Respondents


                             CWP No. 21366 of 2018
Satish Kumar

                                                 ...Petitioner
         versus

State of Haryana and another
                                                 ...Respondents

                             CWP No. 21367 of 2018

Narender and others
                                                 ...Petitioners
         versus

State of Haryana and another
                                                 ...Respondents

                             CWP No. 21403 of 2018

Ajit Singh Yadav
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents




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                             CWP No. 21404 of 2018

Deepak Tyagi
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 21434 of 2018

Kiran
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
                                                 ...Respondent

                             CWP No. 21538 of 2018

Amandeep Poonia
                                                 ...Petitioner
         versus

The State of Haryana and others
                                                 ...Respondents


                             CWP No. 21600 of 2018

Pankaj Sahu
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 21665 of 2018

Narender Chander Pal
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents




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                             CWP No. 21700 of 2018

Suresh Kumar
                                                 ...Petitioner
         versus

State of Haryana and another
                                                 ...Respondents


                             CWP No. 21705 of 2018

Rajender Singh and others
                                                 ...Petitioners
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 21714 of 2018

Vikas Rohal
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 21727 of 2018

Gaurav Kumar
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 21728 of 2018

Manoj Lamba and others
                                                 ...Petitioners
         versus

Haryana Staff Selection Commission
                                                 ...Respondent




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                              CWP No. 21737 of 2018

Navneet Pal Singh
                                                  ...Petitioner
         versus

State of Haryana and others
                                                  ...Respondents

                              CWP No. 21738 of 2018

Ankur Vashist
                                                  ...Petitioner
         versus

State of Haryana and another
                                                  ...Respondents


                              CWP No. 21766 of 2018

Jyoti
                                                  ...Petitioner
         versus

State of Haryana and others

                              CWP No.21798 of 2018

Manoj Kumar
                                                  ...Petitioner
         versus

The Haryan Staff Selection Commission
                                    ...Respondent


                              CWP No. 21819 of 2018

Deepak Kumar
                                                  ...Petitioner
         versus

Haryana Staff Selection Commission
and others
                                                  ...Respondents




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                             CWP No. 21885 of 2018

Santosh Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 21889 of 2018

Sachin Vats
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents

                             CWP No. 21894 of 2018

Rajesh Sharma
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents


                             CWP No. 21908 of 2018

Pradeep Kumar
                                                 ...Petitioner
         versus

State of Haryana and another
                                                 ...Respondents


                             CWP No. 21919 of 2018

Ankit Mangal
                                                 ...Petitioner
         versus

The Haryana State Agricultural Marketing Board
and others
                                      ...Respondents



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                             CWP No. 21927 of 2018

Manish
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 21948 of 2018

Mandeep Singh
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 22034 of 2018

Mukesh Kumar
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 22038 of 2018

Prince Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                            ...Respondents

                             CWP No. 22041 of 2018

Bhupender
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
                                                 ...Respondent




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                             CWP No. 22044 of 2018

Satyawan
                                                 ...Petitioner
          versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 22048 of 2018

Gurjeet
                                                 ...Petitioner
          versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 22056 of 2018

Chander Mohan
                                                 ...Petitioner
          versus

The State of Haryana and another
                                                 ...Respondents

                             CWP No. 22060 of 2018

Vikas Singh
                                                 ...Petitioner
          versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents

                             CWP No. 22063 of 2018

Puneet Kumar
                                                 ...Petitioner
          versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents



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                            CWP No. 22073 of 2018

Neetu
                                                ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                ...Respondents

                            CWP No. 22163 of 2018

Satyawan
                                                ...Petitioner
         versus

State of Haryana and others
                                                ...Respondents


                            CWP No. 22249 of 2018

Ashok Kumar
                                                ...Petitioner
         versus

State of Haryana and another
                                                ...Respondents


                            CWP No. 22271 of 2018

Rakesh Kumar
                                                ...Petitioner
         versus

The State of Haryana and others
                                                ...Respondents


                            CWP No. 22317 of 2018

Ved Prabha
                                                ...Petitioner
         versus

State of Haryana and others
                                                ...Respondents



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                            CWP No. 22381 of 2018

Shiv Kumar Chahal
                                                ...Petitioner
         versus

State of Haryana and others
                                                ...Respondents


                            CWP No. 22647 of 2018

Udham Singh
                                                ...Petitioner
         versus

Haryana State Agriculture Marketing Board
and another
                                     ...Respondents


                            CWP No.22713 of 2018

Ashok Kumar
                                                ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                ...Respondents


                            CWP No. 22892 of 2018

Ajay Yadav
                                                ...Petitioner
          versus
State of Haryana and another
                                                ...Respondents

                            CWP No. 23282 of 2018

Sumit Kumar Kairon
                                                ...Petitioner
         versus

Haryana Staff Selection Commission
                                                ...Respondent



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                             CWP No. 23288 of 2018

Manoj Kumar
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 23306 of 2018

Gourav Sharma
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 23330 of 2018

Deepak Yadav
                                                 ...Petitioner
         versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 23867 of 2018

Ritu
                                                 ...Petitioner
         versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents


                             CWP No. 24058 of 2018

Ramesh Kumar
                                                 ...Petitioner
         versus

State of Haryana and another
                                                 ...Respondents


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                             CWP No. 24062 of 2018

Neha
                                                 ...Petitioner
          versus

Haryana Staff Selection Commission
and another
                                                 ...Respondents


                             CWP No. 25674 of 2018

Sandeep Bamal and another
                                                 ...Petitioners
          versus

State of Haryana and others
                                                 ...Respondents


                             CWP No. 27267 of 2018

Lok Ram
                                                 ...Petitioner
          versus

Haryana Staff Selection Commission
                                                 ...Respondent


CORAM : HON'BLE MRS. JUSTICE RITU BAHRI


Present : Mr. Sandeep Thakan, Advocate;

          Mr. R. K. Malik, Senior Advocate with
          Mr. Sandeep Dhull, Advocate;

          Mr. Vikram Sheoran, Advocate;

          Mr. Parmod Chauhan, Advocate;

          Mr. Jagbir Malik, Advocate;

          Mr. Balwinder Singh, Advocate;

          Mr. Bhupinder Malik, Advocate;


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        Mr. Arshit Goel, Advocate;

        Mr. S. S. Yadav, Advocate;

        Mr. Amit Prashar, Advocate;

        Mr. Krishan Singh, Advocate;

        Mr. Kusum raj, Advocate for
        Mr. S. S. Sahu, Advocate;

        Mr. Shashi Kumar Yadav, Advocate;

        Mr. Vivek Khatri, Advocate;

        Mr. Suresh Kumar Kaushik, Advocate;

        Mr. Jasbir Singh Mor, Advocate;

        Mr. Jagminder Singh, Advocate;

        Mr. Parveen Chauhan, Advocate;

        Mr. Devender Arya, Advocate;

        Mr. Anurag Goyal, Advocate;

        Mr. Rakesh Gupta, Advocate;

        Mr. Sunil Nehra, Advocate,
        for the petitioner(s).

        Mr. B.R.Mahajan, Advocate General, Haryana with
        Mr. Hitesh Pandit, Addl. AG, Haryana and
        Mr. Saurabh Mago, AAG, Haryana,
        for the respondents.

        Mr. Kuldeep Tiwari, Advocate,
        for Red Cross Society.


        Mr. Lokesh Sharma, Advocate,
        for respondent No.5.




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RITU BAHRI, J. (ORAL)

This order shall dispose of the above mentioned writ petitions, as common questions of facts and law are involved in them.

Learned Advocate General, Haryana, has placed on record the minutes of meeting of the Haryana Staff Selection Commission, which was held on 07.09.2018, whereby a decision has been taken with regard to the Institutes which will be considered for Computer Courses for the posts of Mandi Supervisor-cum-Fee Collector. The details of the Institutes are given as under :

01. One year Diploma for Computer Operator and Programming Assistant, Desk Top Publishing Operator, Computer Hardware and Network Maintenance and six month Diploma of Data Entry Operator issued by Skill Development and Industrial Tranining Department.
02. Certificate Course (144 hours) of C-DAC.
03. Certificate Course of HKCL.
04. Certificate Course of HARTRON.
05. All Engineering Degree/Bachelor Degree/Master Degree (different nomenclature) in Computer/Computer Engineering/Computer Science/Information Technology/ Computer Application e.g B.Tech/BE/B.Sc. Engg./BCA/ B.SC./Masters in Computer/Computer Science/Information Technology/Computer Application recognized for AICTE/ UGC.
06. HARTRON Diploma in Financial Accounting with HARTRON Skill Centre.
07. Diploma/Computer Course from District Council for Child Welfare.
08. Diploma/Computer Course from Red Cross Society.
09. Diploma/Computer Course from National Institute of Skill 16 of 17 ::: Downloaded on - 30-12-2018 07:51:07 ::: CWP No.20394 of 2018 (O&M) and other connected cases -17-

Development (NISD) approved from MHRD/Any State Government.

10. Diploma/Computer Course from District Rural Development Agency (DRDA).

11. Diploma/Computer Course from NIELIT (Ministry of IT, Govt. of India).

12. Diploma/Computer Course from any wing of Indian Force (Army/Air Force/Navy).

13. Diploma/Computer Course from ET&T Corporation Ltd.

14. Computer Diploma issued by a College affiliated/ recognized to University (framed under State Act/Central Act).

15. PGDCA issued by University.

16. Three years Diploma in Computer/IT from Polytechnic recognized by Technical Education Department.

Learned State counsel further submits that final results will be declared within one week from the receipt of certified copy of this order.

In view of the above, all the above mentioned writ petitions are disposed of and all the petitioners, who have done their Computer Course from these Institutes, will be considered eligible.

(RITU BAHRI) JUDGE NOVEMBER 14, 2018 shalini Whether speaking/reasoned : yes/no Whether reportable : yes/no 17 of 17 ::: Downloaded on - 30-12-2018 07:51:07 :::