Himachal Pradesh High Court
Promila Bakshi & Ors. vs . Ashok Bhatia & on 17 March, 2025
Promila Bakshi & Ors. Vs. Ashok Bhatia & Ors.
CMP(M) No.170 of 2023 17.03.2025 Present: Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the applicants. None for respondent No.1. Mr. Rajender Singh Thakur, Advocate, vice Mr. Dalip K. Sharma, Advocate, for respondents No.15 to 38.
Mr. Mukesh Sharma, Advocate, for respondents No.39(a) to 39(d), 40 to 44. None for respondent No.45. Learned counsel for the applicants submits that for effecting service in terms of order dated 16.12.2024, publication charges would be deposited on or before 07.04.2025.
In the meanwhile, consequential steps for bringing on record LRs of deceased respondent No.39(e) be also taken.
(Bipin C. Negi) Judge 17th March, 2025 (Gaurav Rawat)