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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(3) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(3)In case of any dispute on the order issued under sub-section (1) of this Section, the matter shall be placed before the Kuladhipati and he shall refer the matter to a Tribunal and the decision of the Tribunal shall be final and binding on all.