Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 7 in East Punjab Control of Bricks Supplies Act, 1949 7. Attempts and abetments. - Any person who attempts to contravene or abets a contravention of any order under section 3 shall be deemed to have contravened that order.
