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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(a) in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

(a)Post Graduation Admissions: - Calling for interviews. - The college shall scrutinize applications received and prepare a list on the basis of the individual cumulative performance at the first, second and third MBBS examination and display the eligible list of the candidates in the college notice board and their respective colleges website indicating the date and time of the interview to be attended by the respective candidates.